High Courts31 Aug 2015Dismissed
Jaibeer Singh Vs Jai Bhagwan Singh
Delhi High Court · (2015) 222 DLT 466
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,630 of 6,863
High Courts31 Aug 2015Dismissed
Ashok Goel Vs State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0004
Criminal Procedure Code, 1973 (CrPC) - Section 156, 168, 169, 170, 170Penal Code, 1860 (IPC) - Section 409, 420
High Courts28 Aug 2015Dismissed
Baljinder Singh Sra Vs The High Court of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0355
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 406, 498A
High Courts28 Aug 2015Disposed Off
Ram Murat Vs Dynatech Controls (P) Ltd.
Delhi High Court · (2015) 4 LLJ 79
Industrial Disputes Act, 1947 - Section 25-F
High Courts28 Aug 2015Disposed off
Prabhatam Advertisement Pvt. Ltd. Vs Municipal Corporation of Delhi (South Zone) New Delhi
Delhi High Court · (2015) 08 DEL CK 0266
Constitution of India, 1950 - Article 14, 298
High Courts28 Aug 2015
Commissioner of Income Tax (Central)-III Vs Kabul Chawla
Delhi High Court · (2015) 281 CTR 45 : (2015) 222 DLT 485 : (2016) 380 ITR 573 : (2015) 234 TAXMAN 300
Income Tax Act, 1961 - Section 115JB, 132, 132(1), 132A, 142(1)
High Courts28 Aug 2015
Bimla Devi Vs Shamsher Singh
Delhi High Court · (2015) 08 DEL CK 0248
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 24
High Courts28 Aug 2015Allowed
In Re: Kohinoor Club Private Limited
Delhi High Court · (2015) 08 DEL CK 0234
High Courts28 Aug 2015Allowed
In Re: Convergys Stream Private Limited and Others
Delhi High Court · (2015) 08 DEL CK 0233
High Courts28 Aug 2015Disposed off
Pranab Gobinda Bhaumik Vs Chandu Yadav and Others
Delhi High Court · (2015) 4 ACC 221
High Courts28 Aug 2015Dismissed
Rohit Rishi Vs Rahul Rishi
Delhi High Court · (2015) 08 DEL CK 0204
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6
High Courts28 Aug 2015Dismissed
K. Lalitha Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0195
High Courts28 Aug 2015Disposed off
Narinder Singh and Others Vs University of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0194
High Courts28 Aug 2015
Swastik Industrial Powerline Ltd. Vs Commissioner Trade and Taxes Delhi
Delhi High Court · (2016) 2 AD 58 : (2015) 234 DLT 536 : (2015) 52 GST 457
Delhi Sales Tax Act, 1975 - Section 18, 2(o), 4, 4(2)(a)(v)Delhi Value Added Tax Act, 2004 - Section 81
High Courts28 Aug 2015Disposed off
Premwati Vs Bhagwati Devi
Delhi High Court · (2015) 08 DEL CK 0061
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, 9
High Courts28 Aug 2015Dismissed
Ranbir Singh and Others Vs Sh. Ganga Ram Hospital
Delhi High Court · (2015) 147 FLR 909 : (2015) LLR 1071
Constitution of India, 1950 - Article 226, 227Contract Labour (Regulation and Abolition) Act, 1970 - Section 10(1)Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 2(f), 6
High Courts28 Aug 2015Dismissed
Virender Kumar Singh Vs CBI
Delhi High Court · (2015) 08 DEL CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173(2), 227, 228, 397Penal Code, 1860 (IPC) - Section 120-BPrevention of Corruption Act, 1988 - Section 13(1) (d), 13(2), 7, 8
High Courts28 Aug 2015Allowed
Hungama Digital Media Entertainment Pvt. Ltd. Vs ADB Mobile Entertainment and Others
Delhi High Court · (2016) 2 AD 69 : (2015) 234 DLT 85 : (2015) 64 PTC 280
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 1, Order 11 Rule 2, Order 11 Rule 6Copyright Act, 1957 - Section 63, 68, 69Criminal Procedure Code, 1973 (CrPC) - Section 91