High Courts27 Aug 2015Disposed Off
H.P. Gupta Vs Delhi Administration and Others
Delhi High Court · (2015) 234 DLT 554
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,631 of 6,863
High Courts27 Aug 2015
Sanjeev Kumar Vs All India Institute of Medical Sciences and Others
Delhi High Court · (2015) 08 DEL CK 0303
Constitution of India, 1950 - Article 226, 227Penal Code, 1860 (IPC) - Section 354
High Courts27 Aug 2015Dismissed
Maya Devi Institute of Advanced Education Pvt. ITI Vs C.E.O., National Accreditation Board for Education and Training, Quality Council of India and Others
Delhi High Court · (2015) 08 DEL CK 0216
High Courts27 Aug 2015Dismissed
Harmeet Singh and Others Vs State
Delhi High Court · (2015) 08 DEL CK 0203
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(C), 50, 55, 57
High Courts27 Aug 2015Dismissed
Late Prem Raj Chaudhary Vs Babu Ram and Others
Delhi High Court · (2015) 08 DEL CK 0184
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 1, Order 23 Rule 23, Order 47 Rule 7Evidence Act, 1872 - Section 114Urban Land (Ceiling and Regulation) Act, 1976 - Section 26, 28
High Courts27 Aug 2015Allowed
Roop Chand Vs Delhi Transport Corporation
Delhi High Court · (2016) 2 AD 276 : (2015) 234 DLT 142 : (2015) 4 LLJ 173
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 16Constitution of India, 1950 - Article 226, 311(2)
High Courts27 Aug 2015
Vimal Telekrtonix Private Ltd. Vs Tata Telecom Ltd.
Delhi High Court · (2015) 08 DEL CK 0062
High Courts27 Aug 2015Dismissed
Aditi Upadhyay Vs Lalit Kumar and Others
Delhi High Court · (2015) 222 DLT 516
Registration Act, 1908 - Section 17(1)(b)
High Courts27 Aug 2015Allowed
Parveen Jain Vs State and Others
Delhi High Court · (2015) 08 DEL CK 0034
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13 B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts26 Aug 2015
Deepika Kumar Vs Medhavi Kumar and Others
Delhi High Court · (2015) 08 DEL CK 0356
Protection of Women From Domestic Violence Act, 2005 - Section 17, 17(1)
High Courts26 Aug 2015
PepsiCo, Inc. and Others Vs CR Associates and Others
Delhi High Court · (2015) 08 DEL CK 0301
Trade Marks Act, 1999 - Section 11(6), 11(7), 11(8)
High Courts26 Aug 2015Disposed Off
Neeti Bagh Welfare Association (Regd.) Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0300
Constitution of India, 1950 - Article 226
High Courts26 Aug 2015Allowed
Dharambir Singh Vs Union of India and Others
Delhi High Court · (2015) 08 DEL CK 0299
Border Security Force Act, 1968 - Section 20(b), 21Constitution of India, 1950 - Article 14
High Courts26 Aug 2015Allowed
Guru Gobind Singh Indraprastha University Vs Mani Rastogi and Others
Delhi High Court · (2015) 08 DEL CK 0250
Constitution of India, 1950 - Article 226
High Courts26 Aug 2015Disposed off
State Govt. of NCT of Delhi Vs Rokinder
Delhi High Court · (2015) 08 DEL CK 0201
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 393, 398
High Courts26 Aug 2015
Commissioner of Income Tax-1 Vs Ansal Land Mark Township (P) Ltd.
Delhi High Court · (2015) 279 CTR 384 : (2015) 377 ITR 635 : (2015) 234 TAXMAN 825
Income Tax Act, 1961 - Section 139, 194J, 201, 201(1), 210(1)
High Courts26 Aug 2015Disposed off
Darshna and Others Vs State and Others
Delhi High Court · (2015) 08 DEL CK 0182
Criminal Procedure Code, 1973 (CrPC) - Section 155(4), 198Penal Code, 1860 (IPC) - Section 120A, 120B, 327, 34, 406
High Courts26 Aug 2015Dismissed
The Tibetan Children''s Village School Vs Karma Lama and Others
Delhi High Court · (2015) 222 DLT 685
Constitution of India, 1950 - Article 227, 44Family Courts Act, 1984 - Section 7(1), 7(1) (a)Guardians and Wards Act, 1890 - Section 10, 11, 26, 7, 8
High Courts26 Aug 2015Disposed off
Rajiv Memorial Academic Welfare Society K.D. Medical College, Hospital and Research Centre and Others Vs Union of India and Others
Delhi High Court · (2015) 08 DEL CK 0173
Constitution of India, 1950 - Article 226Indian Medical Council Act, 1956 - Section 10-A, 10-A(4)