High Courts25 Aug 2015
Abdul Rashid Vs Delhi Waqf Board
Delhi High Court · (2015) 222 DLT 551
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 9Constitution of India, 1950 - Article 226Specific Relief Act, 1963 - Section 12, 30, 41(j)
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,633 of 6,863
High Courts24 Aug 2015Allowed
Chattar Singh Vs Union of India and Others
Delhi High Court · (2015) 152 DRJ 330
High Courts24 Aug 2015
Groupon, INC Vs Mohan Rao and Others
Delhi High Court · (2015) 234 DLT 13 : (2015) 64 PTC 91
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Evidence Act, 1872 - Section 65B
High Courts24 Aug 2015Disposed Off
Hindustan Plywood Company Vs Rishi Ahuja
Delhi High Court · (2015) 08 DEL CK 0328
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 37Evidence Act, 1872 - Section 65B
High Courts24 Aug 2015Allowed
Dharamvir and Others Vs State NCT of Delhi and Others
Delhi High Court · (2015) 3 DMC 320
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts24 Aug 2015Allowed
Vikram Singh Vs Union of India and Others
Delhi High Court · (2015) 08 DEL CK 0298
Constitution of India, 1950 - Article 311(1)
High Courts24 Aug 2015
Principal Commissioner of Income Tax Vs Control and Switchgear Contractors Ltd.
Delhi High Court · (2015) 377 ITR 215
Income Tax Act, 1961 - Section 143(1), 147, 148, 260A(1), 271(1)(c)
High Courts24 Aug 2015
Bata India Limited Vs Vitaflex Mauch GMBH
Delhi High Court · (2015) 222 DLT 498
Patents Act, 1970 - Section 106, 47, 48, 52(3), 70Trade Marks Act, 1999 - Section 142, 2(1)(zb)(ii), 27, 28, 29
High Courts24 Aug 2015Allowed
Rakesh Kumar Mehra and Others Vs State and Others
Delhi High Court · (2015) 08 DEL CK 0186
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21(c), 29, 42, 50, 57
High Courts24 Aug 2015
Commissioner of Income Tax Vs Arvinder Singh and Others
Delhi High Court · (2016) 380 ITR 179
Income Tax Act, 1961 - Section 113, 132, 142(1), 143(2), 158BC
High Courts24 Aug 2015Partly Allowed
Balwant Singh Vs Union of India and Others
Delhi High Court · (2015) 234 DLT 32 : (2015) 152 DRJ 326
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts24 Aug 2015Dismissed
Alka Kasana Vs Indian Institute of Technology
Delhi High Court · (2015) 222 DLT 473
Civil Procedure Code, 1908 (CPC) - Order 4 Rule 1, Order 4 Rule 1(3), Order 4 Rule 4, Order 4 Rule 4, Order 6 Rule 1Limitation Act, 1963 - Section 5
High Courts24 Aug 2015Allowed
Jhang Biradari Housing Residents Society Vs Bharat Bhushan Sachdeva and Others
Delhi High Court · (2015) 222 DLT 578 : (2015) 152 DRJ 346
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11Contract Act, 1872 - Section 229Land Acquisition Act, 1894 - Section 4, 6
High Courts24 Aug 2015Disposed off
Jitender Yadav Vs Union of India and Others
Delhi High Court · (2015) 08 DEL CK 0008
Constitution of India, 1950 - Article 14, 15, 16, 16(1), 16(4)
High Courts24 Aug 2015
Honeywell International Inc. Vs Pravin Thorat and Others
Delhi High Court · (2015) 222 DLT 533 : (2015) 64 PTC 95
High Courts21 Aug 2015Allowed
Vinay Kumar Vs Union of India and Others
Delhi High Court · (2015) 152 DRJ 404
High Courts21 Aug 2015Dismissed
Ravinder C.P. Navelkar Vs Aruna Infracon Pvt. Ltd. and Others
Delhi High Court · (2015) 3 JCC 233
Criminal Procedure Code, 1973 (CrPC) - Section 251Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts21 Aug 2015Dismissed
Sonia Mehra Vs Manisha Rawat
Delhi High Court · (2015) 9 AD 293 : (2015) 152 DRJ 396
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 9 Rule 7Constitution of India, 1950 - Article 136, 227
High Courts21 Aug 2015Dismissed
Ajay Pathak Vs State
Delhi High Court · (2015) 08 DEL CK 0242
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 428Evidence Act, 1872 - Section 106, 113BPenal Code, 1860 (IPC) - Section 304B, 498A
High Courts21 Aug 2015Allowed
Vikash Kumar Vs State of NCT Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0229
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 380, 411, 454