High Courts04 Sept 2015Allowed

Ajay Vs Govt. of NCT Delhi and Others

Delhi High Court · (2015) 09 DEL CK 0145

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 406, 498A
High Courts04 Sept 2015Dismissed

Bhawani Verma Vs UOI and Others

Delhi High Court · (2016) 1 AD 608 : (2015) 234 DLT 698

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3, 3(1) (i), 3(1) (iii), 3(3), 5AConstitution of India, 1950 - Article 22, 22(5), 226Criminal Procedure Code, 1973 (CrPC) - Section 167
High Courts04 Sept 2015

Kuldip Singh Vs Banarasi Dass

Delhi High Court · (2015) 10 AD 674

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 22, Order 21 Rule 22(1), Order 21 Rule 35(2), Order 21 Rule 66, Order 7 Rule 11Constitution of India, 1950 - Article 141, 142Specific Relief Act, 1963 - Section 22, 28, 28(3)
High Courts03 Sept 2015Allowed

Rashid and Others Vs State

Delhi High Court · (2015) 234 DLT 327

Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 173Penal Code, 1860 (IPC) - Section 302, 34