High Courts29 Jan 2016Disposed Off
ICICI Bank Ltd. Vs Commissioner, Trade and Taxes and Others
Delhi High Court · (2016) 01 DEL CK 0155
Delhi Land Reforms Act, 1954 - Section 138, Section 140, Section 141
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,567 of 6,888
High Courts29 Jan 2016Disposed Off
Bhupinder Auto International Vs Commissioner, Trade and Taxes and Others
Delhi High Court · (2016) 01 DEL CK 0154
Delhi Value Added Tax Act, 2004 - Section 59, Section 60, Section 60(2) (f)
High Courts29 Jan 2016Dismissed
Nageshwar Pandey Vs Karan Madaan and Others
Delhi High Court · (2016) 01 DEL CK 0138
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 16 Rule 6, Order 34 Rule 7, Order 7 Rule 11, Order 7 Rule 11(a)Contract Act, 1872 - Section 17Evidence Act, 1872 - Section 91, Section 92
High Courts29 Jan 2016Dismissed
Lalit Mohan Sharma Vs Union of India and Others
Delhi High Court · (2016) 01 DEL CK 0133
Constitution of India, 1950 - Article 226, Article 309Motor Vehicles Act, 1988 - Section 110, Section 110 (1), Section 110 (3), Section 110(1), Section 110(1) (j), Section 110(j)Protection of Human Rights Act, 1993 - Section 21
High Courts29 Jan 2016Disposed off
Dhirender and Others Vs The State (Delhi Admn.) and Others
Delhi High Court · (2016) 01 DEL CK 0130
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Hindu Marriage Act, 1955 - Section 13B(1), Section 13-B(2)Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts29 Jan 2016Disposed off
Pardeep Kumar and Others Vs State of Delhi and Others
Delhi High Court · (2016) 01 DEL CK 0129
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Hindu Marriage Act, 1955 - Section 9Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts29 Jan 2016Disposed off
Rajesh Gosain and Others Vs State of NCT of Delhi and Others
Delhi High Court · (2016) 01 DEL CK 0128
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Information Technology Act, 2000 - Section 66, Section 66C
High Courts29 Jan 2016Dismissed
National Institute of Public Finance and Policy Vs National Institute of Public Finance and Policy Employees Union
Delhi High Court · (2016) 01 DEL CK 0127
Constitution of India, 1950 - Article 226
High Courts29 Jan 2016Allowed
Huawei Technologies Co. Ltd. Vs Sterlite Technologies Limited
Delhi High Court · (2016) 1 ArbiLR 448
Arbitration and Conciliation Act, 1996 - Section 9, Section 9(1)(ii)(b)Civil Procedure Code, 1908 (CPC) - Order 38 Rule 5
High Courts29 Jan 2016Dismissed
Alka Garg Vs Sanjay Karir and Others
Delhi High Court · (2016) 01 DEL CK 0120
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 7 Rule 11(d), Section 151Delhi Land Reforms Act, 1954 - Section 185Limitation Act, 1963 - Section 17(1), Section 17(1) (a)
High Courts29 Jan 2016Disposed off
Pritpal Singh Vs The State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2016) 01 DEL CK 0118
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Hindu Marriage Act, 1955 - Section 13B(1)Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts29 Jan 2016Disposed off
Sunny Vs State (NCT of Delhi) and Others
Delhi High Court · (2016) 01 DEL CK 0117
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 323, Section 326
High Courts29 Jan 2016Dismissed
Skyline Hospitality and Township Pvt. Ltd. Vs State Bank of India and Others
Delhi High Court · (2016) 01 DEL CK 0116
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 20 Rule 12
High Courts29 Jan 2016Allowed
Zahid Hussain and Others Vs The State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2016) 01 DEL CK 0113
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 307, Section 34, Section 406, Section 498A
High Courts29 Jan 2016Dismissed
Ispat Profiles India Limited Vs Appellate Authority for Industrial and Financial Reconstruction and Others
Delhi High Court · (2016) 01 DEL CK 0108
Sick Industrial Companies (Special Provisions) Act, 1985 - Section 20
High Courts29 Jan 2016Dismissed
Om Prakash and Others Vs UOI and Others
Delhi High Court · (2016) 01 DEL CK 0107
High Courts29 Jan 2016Disposed off
Ashish Vs Dalawar Singh
Delhi High Court · (2016) 228 DLT 555
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Jan 2016
M Of S Veetee Fine Foods Limited Vs Punjab National Bank And Ors
Delhi High Court · (2016) 01 DEL CK 0401
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13
High Courts28 Jan 2016Disposed Off
Floral Impex Vs Commissioner of Customs (Export)
Delhi High Court · (2016) 341 ELT 42
High Courts28 Jan 2016Dismissed
Pawan Kumar Vs Vikas Rana and Others
Delhi High Court · (2016) 228 DLT 194
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 372Penal Code, 1860 (IPC) - Section 326, Section 34