High Courts01 Feb 2016Dismissed
Commissioner, Kendriya Vidyalaya Sangatha Vs Dr. Dharmendra Singh
Delhi High Court · (2016) 228 DLT 562 : (2017) 1 RSJ 59 : (2016) 3 SCT 190
CCS (CCA) Rules, 1965 — Rule 11(8), 14, 16, 21(2)
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,566 of 6,888
High Courts01 Feb 2016Dismissed
Raj Kumar and Others Vs Syndicate Bank
Delhi High Court · (2016) 02 DEL CK 0059
Contract Act, 1872 - Section 148, Section 171
High Courts01 Feb 2016Dismissed
Shabrin & Ors. Vs Lekha Parsad
Delhi High Court · (2016) 1 ACC 12
Motor Vehicles Act, 1988 — Section 166, 168, 173
High Courts01 Feb 2016Dismissed
Ashok Kumar Vs Govt. of NCT of Delhi
Delhi High Court · (2016) 1 JCC 564
Penal Code, 1860 (IPC) — Section 354
High Courts01 Feb 2016Disposed off
Madhu Marwaha and Anr. Vs Dal Chand and Anr.
Delhi High Court · (2016) 1 ACC 762 : (2016) 2 TAC 633
Motor Vehicles Act, 1988 — Section 166, 168, 173
High Courts01 Feb 2016Allowed
Lanco Infratech Ltd. Vs National Highways Authority of India and Others
Delhi High Court · (2016) 02 DEL CK 0004
Contract Act, 1872 - Section 74
High Courts01 Feb 2016Allowed
Manjeet Singh Vs Inderjeet Kaur and Others
Delhi High Court · (2016) 1 ACC 769 : (2016) 2 TAC 529
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Section 151Motor Vehicles Act, 1988 - Section 140, Section 166
High Courts01 Feb 2016Allowed
R.S. Yadav and Others Vs Sumer Singh Salkan and Others
Delhi High Court · (2016) 3 ADDelhi 365 : (2016) 155 DRJ 351 : (2016) 2 PLR 25 : (2016) 5 RCRCriminal 641
Bombay Police Act, 1951 - Section 161, Section 161(1)Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 10 Rule 10, Order 7 Rule 11, Section 151Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 154(1), Section 154(3)
High Courts01 Feb 2016Disposed off
Sunagro Seeds Pvt. Ltd. Vs National Seeds Corporation Ltd.
Delhi High Court · (2016) 3 ADDelhi 437 : (2016) 155 DRJ 65 : (2016) 4 RAJ 324
Arbitration and Conciliation Act, 1996 - Section 34
High Courts29 Jan 2016Disposed Off
National Petroleum Construction Company Vs Director of Income Tax (International Taxation)
Delhi High Court · (2016) 284 CurTR 373
Income Tax Act, 1961 - Section 143(1), Section 143(3), Section 144(5), Section 144C, Section 260A, Section 4, Section 44BB, Section 5, Section 5(2), Section 9, Section 9(1)(i)
High Courts29 Jan 2016Dismissed
Kalyan Singh Vs Wimpy International Ltd. and Others
Delhi High Court · (2016) 7 ADDelhi 574 : (2016) 3 CivCC 431 : (2016) 229 DLT 772 : (2016) 154 DRJ 673
Civil Procedure Code, 1908 (CPC) - Order 30 Rule 1, Order 30 Rule 1, Order 30 Rule 30, Order 7 Rule 11, Order 7 Rule 11, Order 7 Rule 14, Section 15, Section 15, Section 16, Section 16, Section 16(d), Section 17, Section 18, Section 19, Section 20
High Courts29 Jan 2016Allowed
Indian Oil Corporation Ltd. and Others Vs Bimla Devi
Delhi High Court · (2016) 154 DRJ 689 : (2016) LIC 1170
Constitution of India, 1950 - Article 14, Article 16, Article 16 (2), Article 226
High Courts29 Jan 2016Dismissed
Brahama Devi Vs State of NCT of Delhi and Others
Delhi High Court · (2016) 154 DRJ 656
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 363, Section 376
High Courts29 Jan 2016Allowed
Ex-Servicemen Welfare Union and Others Vs Union of India and Others
Delhi High Court · (2016) 228 DLT 206 : (2016) 2 RSJ 678 : (2016) 2 SCT 2
Constitution of India, 1950 - Article 14, Article 16
High Courts29 Jan 2016Disposed off
Patricia Helen Atwal Vs ING Vyasa Bank Ltd. and Others
Delhi High Court · (2016) 155 DRJ 57
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19Registration Act, 1908 - Section 17(1A)Transfer of Property Act, 1882 - Section 53A
High Courts29 Jan 2016Disposed off
Sanjana Gahlot and Others Vs The State Election Commission and Others
Delhi High Court · (2016) 155 DRJ 401
Constitution of India, 1950 - Article 243-UDelhi Municipal Corporation Act, 1957 - Section 11, Section 12, Section 2(5), Section 3, Section 3(6)
High Courts29 Jan 2016Dismissed
Living Media India Ltd. and Others Vs Alpha Dealcom Pvt. Ltd. and Others
Delhi High Court · (2016) 227 DLT 681 : (2016) 1 MIPR 320 : (2016) 66 PTC 200 : (2016) 4 RAJ 517
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 39Trade Marks Act, 1999 - Section 29
High Courts29 Jan 2016Disposed off
Ishpinder Kochhar Vs Deluxe Dentelles(P) Ltd. and Others
Delhi High Court · (2016) 156 DRJ 140
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 11 Rule 12, Order 11 Rule 14, Order 6 Rule 17, Section 151Transfer of Property Act, 1882 - Section 106
High Courts29 Jan 2016Dismissed
State of NCT of Delhi Vs Umesh Chauhan
Delhi High Court · (2016) 01 DEL CK 0164
Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313, Section 378, Section 417Penal Code, 1860 (IPC) - Section 304, Section 34, Section 376, Section 376 (2) (n), Section 376(2)(n), Section 502 (2), Section 506 (2)
High Courts29 Jan 2016Dismissed
Tara Rani Ranga and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2016) 01 DEL CK 0162
Constitution of India, 1950 - Article 14, Article 15, Article 16