High Courts02 Feb 2016Disposed off
Ajay Kumar Sonar @ Ajay Vs State
Delhi High Court · (2016) 1 JCC 719 : (2016) 2 RCRCriminal 1050
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,565 of 6,888
High Courts02 Feb 2016Partly Allowed
Iffco Tokio General Ins. Co. Ltd. Vs Samridh Magan & Ors.
Delhi High Court · (2016) 1 ACC 757 : (2016) ACJ 2759 : (2016) 2 TAC 603
High Courts02 Feb 2016Allowed
Bhagti Ram Pandey Vs State NCT of Delhi
Delhi High Court · (2016) 1 JCC 584 : (2016) 3 RCRCriminal 802
Immoral Traffic (Prevention) Act, 1956 — Section 13, 3, 4, 5Penal Code, 1860 (IPC) — Section 366, 368
High Courts02 Feb 2016Allowed
Oriental Insurance Co. Ltd. Vs Harish Chand Anand & Ors.
Delhi High Court · (2016) 1 ACC 777 : (2016) ACJ 2854 : (2016) 2 TAC 589
Motor Vehicles Act, 1988 — Section 173
High Courts01 Feb 2016Allowed
Raju @ Raj Kumar Vs State of NCT of Delhi
Delhi High Court · (2016) 02 DEL CK 0393
Penal Code, 1860 (IPC) - Section 363
High Courts01 Feb 2016Disposed Off
Hi Tan Exports Vs Commissioner of Customs (Exports)
Delhi High Court · (2016) 334 ELT 431
High Courts01 Feb 2016Disposed Off
PMP Metal Plast Pvt. Ltd. Vs Commissioner of Central Excise, Delhi-I
Delhi High Court · (2016) 334 ELT 236
High Courts01 Feb 2016Disposed Off
B.P. Jain and Assoc. and Others Vs Commissioner of Income Tax
Delhi High Court · (2016) 287 CurTR 334 : (2016) 381 ITR 423
High Courts01 Feb 2016Allowed
Vishal Vs The State
Delhi High Court · (2016) 3 ADDelhi 109 : (2016) 162 AIC 461 : (2016) 2 CriCC 339 : (2017) 1 Crimes 263 : (2016) 228 DLT 162 : (2016) 1 JCC 667 : (2016) 5 RCRCriminal 575
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Penal Code, 1860 (IPC) - Section 201, Section 302
High Courts01 Feb 2016Partly Allowed
Brijesh Yadav Vs State (NCT of Delhi)
Delhi High Court · (2016) 3 ADDelhi 276 : (2016) 2 CriCC 695 : (2016) 228 DLT 597 : (2016) 1 JCC 89 : (2016) 5 RCRCriminal 85
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, Section 42, Section 50, Section 55, Section 57, Section 61
High Courts01 Feb 2016Dismissed
Bharat Vasudev Khater and Others Vs Religare Finvest Ltd.
Delhi High Court · (2016) 3 ADDelhi 301 : (2016) 4 RAJ 422
Arbitration and Conciliation Act, 1996 - Section 16, Section 34, Section 37, Section 37(2)Civil Procedure Code, 1908 (CPC) - Order 34 Rule 34
High Courts01 Feb 2016Dismissed
Devagiri Farms Pvt. Ltd. Vs Sanjay Kapur and Others
Delhi High Court · (2016) 65 PTC 349 : (2016) 4 RAJ 410
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts01 Feb 2016Disposed Off
Hi Tan Exports and Others Vs Commissioner of Customs (Exports)
Delhi High Court · (2016) 02 DEL CK 0183
High Courts01 Feb 2016Dismissed
Brij Pal Vs Sant Ram
Delhi High Court · (2016) 02 DEL CK 0127
Criminal Procedure Code, 1973 (CrPC) - Section 107, Section 151Evidence Act, 1872 - Section 101, Section 114, Section 114 (g)Penal Code, 1860 (IPC) - Section 218, Section 219, Section 380, Section 392, Section 448
High Courts01 Feb 2016Dismissed
Rajeshwar Rawat Vs State Bank of India and Others
Delhi High Court · (2016) 02 DEL CK 0105
Constitution of India, 1950 - Article 226Public Provident Fund Act, 1968 - Section 3
High Courts01 Feb 2016Dismissed
Mohinder Kumar Sharma Vs N.K. Mann and Others
Delhi High Court · (2016) 02 DEL CK 0102
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Section 96
High Courts01 Feb 2016Disposed Off
Ingram Micro India Pvt. Ltd. Vs Commissioner, Department of Trade and Taxes and Others
Delhi High Court · (2016) 02 DEL CK 0098
Central Sales Tax Act, 1956 - Section 7, Section 8(1), Section 8(3), Section 8(4)Constitution of India, 1950 - Article 226Delhi Value Added Tax Act, 2004 - Section 106
High Courts01 Feb 2016Disposed Off
Allen Diesels India Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2016) 37 GST R 166
Customs Act, 1962 - Section 151A, Section 25, Section 25 (1), Section 25(1)Customs Tariff Act, 1975 - Section 3, Section 3(5)
High Courts01 Feb 2016Allowed
Vivek Gupta and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2016) 02 DEL CK 0094
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 307, Section 34, Section 406, Section 498A
High Courts01 Feb 2016Allowed
Dharmender Pal Soni and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2016) 02 DEL CK 0093
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 307, Section 34, Section 406, Section 498A