High Courts03 Feb 2016Dismissed
Commissioner of Income Tax (Exemption) Vs Monarch Educational Society
Delhi High Court · (2016) 387 ITR 416
Income Tax Act, 1961 — Section 147, 148
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,563 of 6,888
High Courts03 Feb 2016Allowed
Eppeltone Engineers Vs Union of India
Delhi High Court · (2016) 336 ELT 617
High Courts03 Feb 2016Disposed Off
Larsen and Toubro Ltd. and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2016) 4 ADDelhi 275
Constitution of India, 1950 - Article 226Delhi Value Added Tax Act, 2004 - Section 5(2), Section 59, Section 60, Section 60 (1), Section 60 (4), Section 60(2) (f), Section 60(4)
High Courts03 Feb 2016Disposed off
State Vs Manoj
Delhi High Court · (2016) 3 ADDelhi 73 : (2016) 1 JCC 568 : (2016) 5 RCRCriminal 570
Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 302, Section 304
High Courts03 Feb 2016Allowed
Ravinder Singh and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2016) 3 ADDelhi 324 : (2016) 155 DRJ 237
Constitution of India, 1950 - Article 226, Article 227Delhi Land Reforms Act, 1954 - Section 33, Section 67, Section 85Delhi Land Revenue Act, 1954 - Section 27(2), Section 64, Section 66, Section 67(d), Section 72, Section 84, Secti
High Courts03 Feb 2016Allowed
The Management of Delhi Transport Corporation Vs Puran Chand
Delhi High Court · (2016) 3 ADDelhi 100 : (2016) 149 FLR 347 : (2016) LabLR 429 : (2016) 1 LLN 366
Constitution of India, 1950 - Article 226, Article 227Industrial Disputes Act, 1947 - Section 33(2) (b)
High Courts03 Feb 2016Disposed Off
Loveleen Kaur and Others Vs ICICI Bank Ltd. and Others
Delhi High Court · (2016) 227 DLT 590 : (2017) 1 DRTC 405
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13
High Courts03 Feb 2016Dismissed
Ram Kumar and Others Vs Parsandi Devi and Others
Delhi High Court · (2016) 3 ADDelhi 104
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 21, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25, Order 9 Rule 13, Section 151Delhi Municipal Corporation Act, 1957 - Section 169, Section 170, Section 477, Section 4
High Courts03 Feb 2016Allowed
Shalu Vs Sandeep Soni
Delhi High Court · (2016) AIRCC 1505 : (2016) 2 CivCC 554 : (2016) 3 CivilLJ 422 : (2016) 228 DLT 257 : (2016) 1 DMC 846 : (2016) 2 HLR 203 : (2016) 2 JCC 1336 : (2016) 5 RCRCivil 580
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 340Hindu Marriage Act, 1955 - Section 13, Section 13(1) (ia), Section 24
High Courts03 Feb 2016Dismissed
Ved Prakash Vs Sunil Kumar Jha and Others
Delhi High Court · (2016) 228 DLT 110
Arbitration and Conciliation Act, 1996 - Section 34(3)Central Excises and Salt Act, 1944 - Section 35H(1)Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts03 Feb 2016Disposed Off
Havells India Limited Vs The Advertising Standards Council of India
Delhi High Court · (2016) 3 ADDelhi 525 : (2016) 227 DLT 719 : (2016) 155 DRJ 435 : (2016) 68 PTC 29 : (2016) 65 PTC 439 : (2016) 4 RAJ 643
Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015 - Section 11, Section 11 (5), Section 14(d) (iii), Section 2(1) (c), Section 2(c), Section 2(z) (g)Delhi High Court (Amendment) Act, 2015 - Sect
High Courts03 Feb 2016Disposed off
Brilliant Metals Pvt. Ltd. Vs Commissioner of Trade and Taxes
Delhi High Court · (2016) 228 DLT 16
Delhi Value Added Tax Act, 2004 - Section 2(1) (r), Section 32, Section 33, Section 4, Section 59 (2), Section 59(2), Section 74B, Section 74B(5), Section 76, Section 86(10), Section 86(11), Section 9
High Courts03 Feb 2016Disposed Off
Progressive Alloys (India) Pvt. Ltd. Vs Commissioner of Trade and Taxes
Delhi High Court · (2016) 02 DEL CK 0141
Constitution of India, 1950 - Article 226Delhi Value Added Tax Act, 2004 - Section 32, Section 33, Section 59 (2), Section 59(2), Section 86, Section 86 (11), Section 86 (9), Section 86(14)
High Courts03 Feb 2016Dismissed
Fasih Mahmood Vs State (NCT of Delhi)
Delhi High Court · (2016) 02 DEL CK 0123
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 167, Section 173, Section 2, Section 268, Section 437(1), Section 438Evidence Act, 1872 - Section 27
High Courts03 Feb 2016Dismissed
Mohit and Others Vs Ram Pyari and Others
Delhi High Court · (2016) AIRCC 1910
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 18, Order 32 Rule 12, Order 32 Rule 14, Order 32 Rule 32, Order 32 Rule 7General Clauses Act, 1897 - Section 3(33)
High Courts03 Feb 2016Allowed
North Delhi Municipal Corporation Vs Kusum Lata Jain
Delhi High Court · (2016) 3 ADDelhi 117 : (2016) AIRCC 1453 : (2016) 1 RCRRent 552 : (2016) 2 RentLR 63
Delhi Rent Control Act, 1958 - Section 14 (1) (a), Section 14 (1) (e)
High Courts03 Feb 2016Disposed Off
Shri Neelpadmaya Consumer Products Pvt. Ltd. Vs Satyabir and Others
Delhi High Court · (2016) 227 DLT 654
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32Contract Act, 1872 - Section 10, Section 2(d)Delhi Development Act, 1957 - Section 11, Section 53(3)
High Courts03 Feb 2016Dismissed
Vishal Thakkar Vs State (NCT of Delhi) and Anr.
Delhi High Court · (2016) 1 JCC 588
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 354, 506
High Courts02 Feb 2016Allowed
Gagan Deep Singh Vs State (Govt of NCT of Delhi)
Delhi High Court · (2016) 02 DEL CK 0392
Penal Code, 1860 (IPC) - Section 363
High Courts02 Feb 2016Disposed Off
Tej Pal Gupta Vs State
Delhi High Court · (2016) 2 JCC 1292
Criminal Procedure Code, 1973 (CrPC) - Section 439, 482Penal Code, 1860 (IPC) - Section 120B, 406, 420