High Courts02 Feb 2016Allowed
A.L. Arora Vs Union of India and Others
Delhi High Court · (2016) 3 ADDelhi 282 : (2016) 336 ELT 630
Customs Act, 1962 - Section 25 (1), Section 25(1), Section 28
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,564 of 6,888
High Courts02 Feb 2016Disposed Off
Lallan Ahmed Vs State
Delhi High Court · (2016) 1 JCC 685
Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 307, Section 323, Section 326, Section 34
High Courts02 Feb 2016Allowed
Ram Naresh Vs Union of India and Others
Delhi High Court · (2016) 1 LLN 371
High Courts02 Feb 2016Disposed off
Mona Aggarwal and Others Vs Glossy Colour and Paints Pvt. Ltd. and Others
Delhi High Court · (2016) 65 PTC 447 : (2016) 5 RAJ 502
High Courts02 Feb 2016Dismissed
Mount Everest Mineral Water Ltd. Vs State and Others
Delhi High Court · (2016) 227 DLT 431 : (2016) 155 DRJ 135 : (2016) 1 JCC 614 : (2016) 2 RCRCriminal 867
Criminal Procedure Code, 1973 (CrPC) - Section 482Prevention of Food Adulteration Act, 1954 - Section 13, Section 13 (2), Section 13(1), Section 13(2), Section 16, Section 16(1)(a), Section 19, Section 2 (ix), Section 2 (ix) (e), Section 2 (i
High Courts02 Feb 2016Dismissed
Anand Kumar Mohatta and Others Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2016) 155 DRJ 107 : (2016) 1 JCC 605
Arbitration and Conciliation Act, 1996 - Section 11Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 173, Section 173(2), Section 190, Section 482Penal Code, 1860 (IPC) - Section 109, Section 114, Section 120B, Section 4
High Courts02 Feb 2016Dismissed
Delhi Development Authority Vs Human Care Medical Charitable Trust
Delhi High Court · (2016) 155 DRJ 123
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 341, Section 409, Section 420, Section 506Societies Registration Act, 1860 - Section 16, Section 4, Section 5
High Courts02 Feb 2016Disposed off
SITI Energy Limited and Others Vs Petroleum and Natural Gas Regulatory Board and Others
Delhi High Court · (2016) 3 ADDelhi 615
Constitution of India, 1950 - Article 14Petroleum and Natural Gas Regulatory Board Act, 2006 - Section 16, Section 20(iv), Section 3(1), Section 61
High Courts02 Feb 2016Dismissed
Vijay Bahadur Vs Naresh and Others
Delhi High Court · (2016) 2 ACC 492
Motor Vehicles Act, 1988 — Section 166
High Courts02 Feb 2016Disposed off
Reena Jain and Others Vs Oriental Insurance Company Ltd.
Delhi High Court · (2016) 2 ACC 453 : (2016) 3 TAC 256
Motor Vehicles Act, 1988 — Section 166
High Courts02 Feb 2016Dismissed
S.K. Giri Vs Union of India and Others
Delhi High Court · (2016) 3 ADDelhi 29
Constitution of India, 1950 - Article 226
High Courts02 Feb 2016Disposed Off
Rajesh Kumar Arora and Others Vs Shila and Others
Delhi High Court · (2016) 162 AIC 450 : (2016) 2 CivCC 529 : (2016) 228 DLT 269
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Delhi High Court Act, 1966 - Section 10Specific Relief Act, 1963 - Section 15, Section 16
High Courts02 Feb 2016Allowed
Mahanagar Telephone Nigam Ltd. Vs Sanjay Bhardwaj and Others
Delhi High Court · (2016) 227 DLT 690 : (2017) 1 SLJ 76
High Courts02 Feb 2016Dismissed
Jagdambey Builders Pvt. Ltd. Vs J.S. Vohra
Delhi High Court · (2016) 161 AIC 562 : (2016) AIR(Delhi) 203 : (2016) 2 CivCC 504 : (2016) 2 CivilLJ 609 : (2016) 228 DLT 49 : (2016) 2 ICC 856
Civil Procedure Code, 1908 (CPC) - Section 96Evidence Act, 1872 - Section 116Registration Act, 1908 - Section 49
High Courts02 Feb 2016Disposed Off
Siemens Limited Vs The Commissioner Department of Trade and Taxes and Others
Delhi High Court · (2016) 02 DEL CK 0185
Delhi Value Added Tax Act, 2004 - Section 42
High Courts02 Feb 2016Dismissed
Pr. Commissioner of Income Tax-15 Vs Prem Prakash Garg
Delhi High Court · (2016) 02 DEL CK 0184
Income Tax Act, 1961 - Section 133A, Section 148, Section 260A, Section 68
High Courts02 Feb 2016Disposed off
B.S. Bamhrah Vs Union of India and Others
Delhi High Court · (2016) 02 DEL CK 0117
Motor Vehicles Act, 1988 - Section 166
High Courts02 Feb 2016Dismissed
Y.P. Mittal Vs Govt. of India
Delhi High Court · (2016) 02 DEL CK 0114
Constitution of India, 1950 - Article 14
High Courts02 Feb 2016Dismissed
Sai Soft Securities Ltd. Vs Manju Ahluwalia and Others
Delhi High Court · (2016) 02 DEL CK 0096
Arbitration and Conciliation Act, 1996 - Section 34
High Courts02 Feb 2016Allowed
Bharat Power Control Systems Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2016) 02 DEL CK 0095