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Delhi High Court judgments

1,37,750 judgments · page 3,568 of 6,888

High Courts28 Jan 2016Allowed

Yunush and Others Vs State

Delhi High Court · (2016) 3 ADDelhi 153 : (2016) 4 JCC 2407 : (2016) 5 RCRCriminal 581

Criminal Procedure Code, 1973 (CrPC) - Section 207, Section 313Penal Code, 1860 (IPC) - Section 120-B, Section 302, Section 34, Section 377
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High Courts28 Jan 2016Allowed

Shan Mohd. Vs State

Delhi High Court · (2016) 1 JCC 508 : (2016) 5 RCRCriminal 607

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 34, Section 392
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High Courts28 Jan 2016Disposed off

Anshul and Others Vs Mandeep Shokeen and Others

Delhi High Court · (2016) 2 ACC 15 : (2016) 3 TAC 218

Criminal Procedure Code, 1973 (CrPC) - Section 200, Section 202Motor Vehicles Act, 1988 - Section 133, Section 140, Section 166, Section 173Penal Code, 1860 (IPC) - Section 279, Section 304, Section 304-A
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High Courts28 Jan 2016Dismissed

Neety Gupta Vs Usha Gupta and Others

Delhi High Court · (2016) 01 DEL CK 0119

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12, Order 39 Rule 3, Order 41 Rule 31, Order 9 Rule 13Evidence Act, 1872 - Section 101, Section 103, Section 114General Clauses Act, 1897 - Section 27
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High Courts28 Jan 2016Allowed

Krishan Kumar Vs State and Others

Delhi High Court · (2016) 01 DEL CK 0110

Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 174A, Section 307, Section 420, Section 468, Section 471
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