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Delhi High Court judgments

1,37,750 judgments · page 3,570 of 6,888

High Courts27 Jan 2016Dismissed

Rattan Deep Vs Sushma

Delhi High Court · (2016) 162 AIC 470 : (2016) 228 DLT 323 : (2016) 2 RCRCivil 798

Hindu Marriage Act, 1955 — Section 24Protection of Women From Domestic Violence Act, 2005 — Section 12, 19, 2(f), 2(s), 26
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High Courts27 Jan 2016Disposed off

Chandrakant Jha Vs State

Delhi High Court · (2016) 01 DEL CK 0017

Arms Act, 1959 - Section 25Constitution of India, 1950 - Article 161, Article 22, Article 72Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 162, Section 219, Section 293, Section 313, Section 354(3), Section 367(5), Secti
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High Courts25 Jan 2016Dismissed

B Vs UC

Delhi High Court · (2016) AIR(Delhi) 49 : (2016) 228 DLT 13

Constitution of India, 1950 - Article 72Criminal Procedure Code, 1973 (CrPC) - Section 107, Section 151Hindu Marriage Act, 1955 - Section 13(1) (ia), Section 28
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High Courts25 Jan 2016Allowed

Mahanivesh Oils and Foods Pvt. Ltd. Vs Directorate of Enforcement

Delhi High Court · (2016) AIR(Delhi) 54 : (2016) 228 DLT 142 : (2016) 155 DRJ 29 : (2016) 338 ELT 225 : (2016) 2 JCC 1067 : (2016) 2 RCRCriminal 611

Constitution of India, 1950 - Article 14, Article 20, Article 20(1)Criminal Procedure Code, 1973 (CrPC) - Section 173Income Tax Act, 1961 - Section 147
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High Courts25 Jan 2016Disposed off

Dixit Kumar and Others Vs Om Prakash Goel

Delhi High Court · (2016) 01 DEL CK 0140

Civil Procedure Code, 1908 (CPC) - Order 32 Rule 32, Section 153Motor Vehicles Act, 1988 - Section 140, Section 166, Section 173, Section 181, Section 3
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High Courts22 Jan 2016Allowed

State Vs Madhuri Gupta

Delhi High Court · (2016) 161 AIC 535 : (2016) 227 DLT 436 : (2016) 3 JCC 1741 : (2016) 5 RCRCriminal 535

Criminal Procedure Code, 1973 (CrPC) - Section 222, Section 227, Section 228, Section 239, Section 240, Section 245 (1)Official Secrets Act, 1923 - Section 3, Section 3(1), Section 4, Section 5Penal Code, 1860 (IPC) - Section 120-B,
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