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Delhi High Court judgments

1,37,750 judgments · page 3,572 of 6,888

High Courts21 Jan 2016Allowed

Aggarwal and Modi Enterprises (Cinema Project) Co. Pvt. Ltd. Vs The Commissioner of Income Tax

Delhi High Court · (2016) 3 ADDelhi 344 : (2016) 284 CurTR 211 : (2016) 227 DLT 497 : (2016) 381 ITR 469

Income Tax Act, 1922 - Section 10(1), Section 10(2)(xv)Income Tax Act, 1961 - Section 260A, Section 263Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 5, Section 7

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High Courts21 Jan 2016Dismissed

V.K. Mittal and Others Vs Registrar General, High Court of Delhi and Others

Delhi High Court · (2016) 227 DLT 15 : (2016) 3 RSJ 266 : (2016) 2 SCT 15

Constitution of India, 1950 - Article 14, Article 16, Article 226, Article 229Delhi High Court Act, 1966 - Section 4

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High Courts21 Jan 2016Dismissed

State (Govt. of NCT of Delhi) Vs Hari Kant Sharma and Others

Delhi High Court · (2016) 2 ADDelhi 216 : (2016) 227 DLT 26 : (2016) 2 JCC 1172

Criminal Procedure Code, 1973 (CrPC) - Section 378(1)Evidence Act, 1872 - Section 165

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High Courts21 Jan 2016Dismissed

Kishan Chand Sharma and Others Vs Chet Ram Sharma and Others

Delhi High Court · (2016) 3 ADDelhi 633

Charitable and Religious Trusts Act, 1920 - Section 5(3)Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Section 151Land Acquisition Act, 1894 - Section 18, Section 30, Section 31, Section 4, Section 6

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High Courts21 Jan 2016Disposed off

Riviera Apartments O.C.H.S. Ltd. Vs Registrar of Co-Operative Societies and Others

Delhi High Court · (2016) 227 DLT 391

Delhi Co-operative Societies Act, 2003 - Section 35, Section 35(3), Section 37(1)(b), Section 60(6)

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High Courts21 Jan 2016Dismissed

State of Nct of Delhi Vs Amit Kumar

Delhi High Court · (2016) 3 JCC 1784

Penal Code, 1860 (IPC) - Section 363/376/506

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High Courts21 Jan 2016Dismissed

Ritu Bhatia Vs Ministry of Civil Supplies Consumer Affairs and Public Distribution and Others

Delhi High Court · (2016) 227 DLT 280

Right to Information Act, 2005 - Section 8(1)(e), Section 8(1)(g), Section 8(1)(h), Section 8(1)(j)

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High Courts21 Jan 2016Dismissed

Chetram Saini Vs State (NCT of Delhi)

Delhi High Court · (2016) 01 DEL CK 0161

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374(2)Penal Code, 1860 (IPC) - Section 201, Section 302, Section 381

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High Courts21 Jan 2016Disposed off

Jagmal Singh Yadav and Others Vs The Oriental Insurance Co. Ltd. and Others

Delhi High Court · (2016) 01 DEL CK 0123

Motor Vehicles Act, 1988 - Section 140, Section 149(2), Section 166, Section 173

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High Courts21 Jan 2016Dismissed

Sushma Singh Vs Rameshwar Singh and Anr.

Delhi High Court · (2016) 227 DLT 6

Constitution of India, 1950 — Article 226, 227

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High Courts20 Jan 2016Dismissed

AVR India Private Limited Vs Deepak Narang and Others

Delhi High Court · (2016) 1 ArbiLR 481 : (2016) 4 RAJ 747

Arbitration and Conciliation Act, 1996 - Section 34, Section 34 (2), Section 34(2)Specific Relief Act, 1963 - Section 20

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High Courts20 Jan 2016Dismissed

Vikas Singh Vs Lieutenant Governor and Others

Delhi High Court · (2016) 227 DLT 333

Constitution of India, 1950 - Article 226, Article 243(W), Article 246, Article 254, Article 256Delhi Apartment Ownership Act, 1986 - Section 2(s), Section 3(s)Delhi Development Act, 1957 - Section 11-A(2), Section 25, Section 32

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High Courts20 Jan 2016Disposed off

Ultra Home Construction Pvt. Ltd. Vs Purushottam Kumar Chaubey and Others

Delhi High Court · (2016) 227 DLT 320 : (2016) 65 PTC 469 : (2016) 4 RAJ 352

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Section 20, Section 20(a), Section 20(b), Section 20(c)Copyright Act, 1957 - Section 62, Section 62(2)Trade Marks Act, 1999 - Section 134, Section 134(2)

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High Courts20 Jan 2016Dismissed

Guruji Enterprises Pvt. Ltd. Vs Union of India and Others

Delhi High Court · (2016) 227 DLT 488 : (2016) 4 RAJ 467

Trade Marks Act, 1999 - Section 25(3), Section 91

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High Courts20 Jan 2016Disposed off

Aastha Sharma and Others Vs Registrar General, Delhi High Court

Delhi High Court · (2016) 159 AIC 727 : (2016) 227 DLT 275

Right to Information Act, 2005 - Section 27, Section 28, Section 4, Section 7, Section 7(5)

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High Courts20 Jan 2016Disposed Off

Ahluwalia Construction Group Vs Commissioner of S.T.

Delhi High Court · (2016) 41 STR 898

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High Courts20 Jan 2016Disposed Off

Ram Lakhan Chaurasia Vs Santosh Kumari

Delhi High Court · (2016) 01 DEL CK 0101

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High Courts20 Jan 2016Disposed off

The New India Assurance Co. Ltd. and Others Vs R.K. Arora and Others

Delhi High Court · (2016) 01 DEL CK 0100

Criminal Procedure Code, 1973 (CrPC) - Section 195, Section 340Motor Vehicles Act, 1988 - Section 140, Section 149(2), Section 166, Section 169(2), Section 173

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High Courts20 Jan 2016Dismissed

Tilak Raj and Others Vs NITL Mutual Benefit India Ltd.

Delhi High Court · (2016) 01 DEL CK 0099

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High Courts20 Jan 2016Dismissed

State NCT of Delhi Vs Rattan Chopra

Delhi High Court · (2016) 01 DEL CK 0096

Arms Act, 1959 - Section 25, Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 173Penal Code, 1860 (IPC) - Section 186, Section 307, Section 34, Section 353

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