High Courts22 Jan 2016Dismissed
Manoj Kumar Vs Union of India and Others
Delhi High Court · (2016) 227 DLT 457
Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 323, Section 324, Section 352, Section 504, Section 506
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,571 of 6,888
High Courts22 Jan 2016Dismissed
MMTC Limited Vs Transmmonia AG Zurich (Switzerland)
Delhi High Court · (2016) 1 ArbiLR 321 : (2016) 227 DLT 396 : (2016) 4 RAJ 283
Arbitration and Conciliation Act, 1996 - Section 34Sales of Goods Act, 1930 - Section 37(4)
High Courts22 Jan 2016Dismissed
Star India Private Limited Vs Noida Software Technology Park Limited and Others
Delhi High Court · (2016) 3 ADDelhi 236 : (2016) 227 DLT 472
Constitution of India, 1950 - Article 226, Article 227Telecom Regulatory Authority of India Act, 1997 - Section 14A, Section 18
High Courts22 Jan 2016Dismissed
BSES Yamuna Power Ltd. and Others Vs Talupula Engg. Co.
Delhi High Court · (2016) 3 ADDelhi 501 : (2016) 1 ArbiLR 328 : (2016) 4 RAJ 657 : (2016) 3 RAJ 759
High Courts22 Jan 2016Disposed off
Ram Kishore and Others Vs State
Delhi High Court · (2016) 2 ADDelhi 257 : (2016) 5 RCRCriminal 307
Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, Section 301, Section 302, Section 34, Section 364, Section 364-A, Section 377
High Courts22 Jan 2016Disposed Off
H.S. Bedi Vs National Highway Authority of India
Delhi High Court · (2016) 1 ADDelhi 661 : (2016) 227 DLT 129 : (2016) 155 DRJ 259 : (2016) 5 RCRCriminal 323
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 7 Rule 11, Section 30Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 191, Section 195, Section 311, Section 340, Section 340(1)
High Courts22 Jan 2016Allowed
Gayatri Sarkar Vs Union of India and Others
Delhi High Court · (2016) 227 DLT 315
Constitution of India, 1950 - Article 226
High Courts22 Jan 2016Allowed
Ashok Kumar Vs Rustam and Others
Delhi High Court · (2016) 160 AIC 672 : (2016) 2 CivCC 105 : (2016) 227 DLT 385
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Section 96Limitation Act, 1963 - Section 27, Section 5
High Courts22 Jan 2016Disposed Off
National Building Construction Corporation Limited Vs Commissioner, Service Tax Commissionerate, New Delhi
Delhi High Court · (2016) 01 DEL CK 0147
Central Excises and Salt Act, 1944 - Section 11B
High Courts22 Jan 2016Disposed off
Shyam Singh and Others Vs State and Others
Delhi High Court · (2016) 01 DEL CK 0106
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A, Section 506Protection of Women From Domestic Violence Act, 2005 - Section 12
High Courts22 Jan 2016Disposed off
Tejasvi Sharma and Others Vs State of NCT of Delhi and Others
Delhi High Court · (2016) 01 DEL CK 0105
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 34, Section 356, Section 379, Section 411
High Courts22 Jan 2016Disposed Off
Ashwani Kumar and Others Vs State of NCT Delhi and Others
Delhi High Court · (2016) 01 DEL CK 0103
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 320, Section 482Penal Code, 1860 (IPC) - Section 323, Section 34, Section 354
High Courts22 Jan 2016Dismissed
Suraj Singh (Deceased) Thr His Lrs Vs Delhi Administration and another.
Delhi High Court · (2016) 2 PLR 1
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 37, 38
High Courts22 Jan 2016Disposed off
Jugal Kishor Bhartiya and Others Vs State NCT of Delhi and Others
Delhi High Court · (2016) 01 DEL CK 0047
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 419, Section 420, Section 467, Section 468, Section 471
High Courts22 Jan 2016Allowed
Raju Vs Delhi Jal Board Through its Chief Executive Officer And Anr.
Delhi High Court · (2016) 228 DLT 7
Constitution of India, 1950 — Article 14
High Courts22 Jan 2016Allowed
Devender Gola Vs State and Others
Delhi High Court · (2016) 01 DEL CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Hindu Marriage Act, 1955 - Section 13(1) (i-a)Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts22 Jan 2016Allowed
Noor Salim Rana and Others Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2016) 01 DEL CK 0014
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 174A, Section 328, Section 34, Section 344, Section 364A, Section 365
High Courts22 Jan 2016Allowed
Shefali Chawla Vs Union of India & Anr
Delhi High Court · (2016) 227 DLT 18
Constitution of India, 1950 — Article 226
High Courts21 Jan 2016Allowed
Navin C. Nanda National Institute of Echo Cardiography & Cardiac Research Vs Union of India
Delhi High Court · (2016) 338 ELT 8
High Courts21 Jan 2016Dismissed
State Vs Imran
Delhi High Court · (2016) 3 JCC 1737
Penal Code, 1860 (IPC) - Section 362, 376