CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,37,750 judgments · page 3,569 of 6,888

High Courts27 Jan 2016Disposed off

Chandrakant Jha Vs State (Govt. of NCT) of Delhi

Delhi High Court · (2016) 228 DLT 81 : (2016) 5 RCRCriminal 615

Arms Act, 1959 - Section 25Constitution of India, 1950 - Article 161, Article 22, Article 72Criminal Procedure Code, 1973 (CrPC) - Section 162, Section 219, Section 313, Section 391, Section 52, Section 57
Read judgment
High Courts27 Jan 2016Dismissed

Delhi Transport Corporation Vs Dev Raj Singh

Delhi High Court · (2016) 3 ADDelhi 519 : (2016) 227 DLT 450 : (2016) 149 FLR 252 : (2016) LabLR 593 : (2016) LIC 1570 : (2016) 2 LLJ 62

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 33(2) (b)
Read judgment
High Courts27 Jan 2016Dismissed

Jia Lal Kapur Vs UOI and Others

Delhi High Court · (2016) 3 ADDelhi 163 : (2016) 154 DRJ 698 : (2016) LIC 1574

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 47 Rule 2, Order 47 Rule 47, Section 114Constitution of India, 1950 - Article 226
Read judgment
High Courts27 Jan 2016Dismissed

Aravali Infrapower Ltd. Vs Michigan Engineers Pvt. Ltd. and Others

Delhi High Court · (2016) 227 DLT 606 : (2016) 4 RAJ 371

Arbitration and Conciliation Act, 1996 - Section 16, Section 17, Section 2(1)(c), Section 31(6), Section 34, Section 37, Section 37(2)Sick Industrial Companies (Special Provisions) Act, 1985 - Section 15(1), Section 22, Section 22(1)
Read judgment
High Courts27 Jan 2016Disposed off

Rajeev Saumitra Vs Neetu Singh and Others

Delhi High Court · (2016) 198 CompCas 359 : (2016) 1 MIPR 193 : (2016) 65 PTC 560

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 1(3) (a), Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 7 Rule 11(d), Section 11, Section 9Constitution of India, 1950 - Article
Read judgment
High Courts27 Jan 2016Disposed off

Pawan Chaddha and Others Vs State and Others

Delhi High Court · (2016) 3 ADDelhi 420 : (2016) 2 JCC 1189 : (2016) 5 RCRCriminal 653

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313, Section 321, Section 360Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 147, Section 149, Section 308, Section 308, Section 309, Section 310, Section 3
Read judgment
High Courts27 Jan 2016Dismissed

State Vs Sandeep Kumar and Others

Delhi High Court · (2016) 01 DEL CK 0163

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313, Section 378(1)Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113B, Section 113-B, Section 114
Read judgment
High Courts27 Jan 2016Disposed Off

Maldhari Sales Corporation Vs Union of India and Others

Delhi High Court · (2016) 01 DEL CK 0153

Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 108, Section 111 (d), Section 111 (m), Section 111 (o), Section 112(a), Section 18, Section 28, Section 28 (1), Section 28 (4)Imports and Exports (Control) Act, 194
Read judgment