High Courts23 Oct 2017Disposed Of
National Insurance Co. Ltd Vs Amit Kumar & Ors
Delhi High Court · (2017) 10 DEL CK 0279
Code Of Civil Procedure, 1908 — Order 12 Rule 8
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,397 of 6,909
High Courts23 Oct 2017Dismissed
New India Assurance Co Ltd Vs Sushila Tyagi & Ors
Delhi High Court · (2017) 10 DEL CK 0278
High Courts23 Oct 2017Disposed Of
M/S Standard Glass International Vs Macdonald Mohan Distillers Ltd
Delhi High Court · (2017) 10 DEL CK 0277
Companies Act, 1956 — Section 481, 529, 529A, 555(7)
High Courts23 Oct 2017Allowed
Ashok Ahswal Vs State Of Delhi
Delhi High Court · (2017) 10 DEL CK 0276
Indian Penal Code, 1860 — Section 34, 120B, 302, 308, 323, 394, 397Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 313
High Courts23 Oct 2017Disposed Of
Devender Kumar Vs Bank Of Baroda And Ors
Delhi High Court · (2017) 10 DEL CK 0275
High Courts23 Oct 2017Allowed
M/S Atma Ram Properties Pvt. Ltd. Vs Union Of India
Delhi High Court · (2017) 10 DEL CK 0274
Code Of Civil Procedure, 1908 — Section 100, Order 22 Rule 10
High Courts23 Oct 2017Dismissed
Kali Charan Vs Mahavir Singh
Delhi High Court · (2017) 10 DEL CK 0273
Code Of Civil Procedure, 1908 — Section 96Delhi Rent Control Act, 1958 — Section 50
High Courts23 Oct 2017Dismissed
Rajiv Jain & Anr Vs Registrar Co-Operative & Ors
Delhi High Court · (2017) 10 DEL CK 0272
Code Of Civil Procedure, 1908 — Section 151, Order 41 Rule 19Limitation Act, 1963 — Section 5
High Courts23 Oct 2017Dismissed
U.P. Distillers Association Vs Commissioner Of Income Tax
Delhi High Court · (2017) 10 DEL CK 0271
Income Tax Act, 1961 — Section 12AA, 12AA(3), 132(4), 153A
High Courts23 Oct 2017
Commissioner Of Income Tax- Exemption Vs Patanjali Yogpeeth (NYAS)
Delhi High Court · (2017) 10 DEL CK 0270
Income Tax Act, 1961 — Section 2(15), 2(24)(iia), 10(22), 10(23C)(vi), 11, 12, 13, 40(a)(ia), 115BBC
High Courts23 Oct 2017Dismissed
Commissioner Of Customs (Export) Vs M/S Sipca India Ltd & Ors
Delhi High Court · (2017) 10 DEL CK 0269
Customs Act, 1962 — Section 129D(5), 130, 130ECentral Excise Act, 1944 — Section 35G, 35L
High Courts23 Oct 2017Dismissed
Gurcharan Kaur & Ors Vs Ranjeet Singh Sandhu
Delhi High Court · (2017) 10 DEL CK 0035
Constitution Of India, 1950 — Article 227Evidence Act, 1872 — Section 58
High Courts23 Oct 2017Dismissed
NAVEEN KUMAR Vs COMPETITION COMMISSION OF INDIA
Delhi High Court · (2017) 10 DEL CK 0018
High Courts23 Oct 2017Dismissed
M/S PRABHU DAYAL LACHHMI NARAIN & ORS. Vs M/S SHRI SAI CORPORATION & ORS.
Delhi High Court · (2017) 10 DEL CK 0017
Code of Civil Procedure, 1908, Section 96 - Appeal from original decree
High Courts17 Oct 2017
Deutsche Trustee Company Ltd Vs Tulip Telecom Ltd.
Delhi High Court · (2017) 10 DEL CK 0305
High Courts17 Oct 2017
State (Govt Of Nct Of Delhi) Vs Ramtej
Delhi High Court · (2017) 10 DEL CK 0304
Code Of Criminal Procedure, 1973 — Section 216, 217, 222, 464, 464(2)(a)(b)Indian Penal Code, 1860 — Section 201, 299 to 311, 300, 302, 376A, 375 to 376E, 377, 392, 411
High Courts17 Oct 2017Disposed Of
Manish Kumar Aggarwal & Ors Vs Nct Of Delhi & Anr
Delhi High Court · (2017) 10 DEL CK 0303
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts17 Oct 2017Dismissed
Abhishek Verma Thr. Perokar/Friend Aaron Sindhu Vs C.B.I.
Delhi High Court · (2017) 10 DEL CK 0302
Prevention Of Corruption Act, 1988 — Section 8Code Of Criminal Procedure, 1973 — Section 161, 227, 228Indian Penal Code, 1860 — Section 120B, 420, 463, 464, 469, 471, 511
High Courts17 Oct 2017Dismissed
Jagdish Tytler Vs Central Bureau Of Investigation
Delhi High Court · (2017) 10 DEL CK 0301
Prevention Of Corruption Act, 1988 — Section 8Code Of Criminal Procedure, 1973 — Section 161, 227, 228Indian Penal Code, 1860 — Section 120B, 420, 463, 464, 469, 471
High Courts17 Oct 2017Disposed Of
Satish Builders Vs Govt. Nct Of Delhi
Delhi High Court · (2017) 10 DEL CK 0300
Arbitration And Conciliation Act, 1996 — Section 9, 9(2)