AI Structured Summary
Not yet generated for this judgment
Judgment
S
No","Name of
Claimant","Amount
Claimed (In
Rs.)","Amount
Admitted
(In Rs.)","Nature of
Claim","Amount
Disbursed
(In Rs.)
1,"Dy.
Commissioner of
Income Tax,
Delhi","1,50,73,613","1,63,541",Preferential,"1,63,541
2,Subhash Verma,"85,000","10,860","Ordinary &
Unsecured","10,860
3,Mukesh Pruthi,"2,22,051","1,17,606",Worker,"1,17,606
4,N.K. Mittal,"3,23,106","1,29,766",Worker,"1,29,766
5,"Trade Tax,
Ghaziabad",180.31 lacs,Rejected,"Trade Tax
Arrears",Rejected
6,"Orient Express
(P) Ltd.","1,23,927","1,23,927","Ordinary &
Unsecured","1,23,927
2,"Dy.
Commissioner
of Income
Tax, Delhi","1,50,73,613","1,50,73,613","Preferentia
l","Admitted but
not paid
3,"Subhash
Verma","85,000","10,860","Ordinary
&
Unsecured",Not paid
4,"Mukesh
Pruthi","2,22,051","1,17,606",Worker,"Paid Rs.
1,17,606
5,N.K. Mittal,"3,23,106","1,29,766",Worker,"Paid Rs.
1,29,766
6,"Trade Tax,
Ghaziabad",180.31 lacs,Rejected,"Trade Tax
Arrears",Rejected
7,"Orient
Express
(P) Ltd.","1,23,927.00","1,23,927.00","Ordinary
&
Unsecured",Not paid
