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Delhi High Court judgments

1,38,161 judgments · page 3,396 of 6,909

High Courts24 Oct 2017Dismissed

Santosh Giri Vs State

Delhi High Court · (2017) 10 DEL CK 0232

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 34, 323, 354, 354A, 376, 376D, 506Protection of Children from Sexual Offences Act, 2012 — Section 6, 12
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High Courts24 Oct 2017Disposed Of

Kajal Sarkar Vs State

Delhi High Court · (2017) 10 DEL CK 0231

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 307
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High Courts24 Oct 2017Disposed Of

M/S Versatiles Commotrade Pvt Ltd Vs Karan Singh

Delhi High Court · (2017) 10 DEL CK 0230

Code Of Civil Procedure, 1908 — Order 37 Rule 3(5), Order 6 Rule 4Delhi Land (Registration And Transfer) Act, 1972 — Section 5(1)Indian Contract Act, 1872 — Section 73, 74
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High Courts24 Oct 2017Disposed off

GHULAM RASOOL KHAN Vs STATE (NCT OF DELHI)

Delhi High Court · (2017) 10 DEL CK 0019

Code of Criminal Procedure, 1973, Section 439, Section 161 - Special powers of High Court or Court of Session regarding bail - Examination of witnesses by policeIndian Pen
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