High Courts17 Oct 2017Disposed Of
GMR Rajahmundry Energy Limited Vs GAIL (India) Limited
Delhi High Court · (2017) 10 DEL CK 0299
Arbitration And Conciliation Act, 1996 — Section 11, 12, 12(5)
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,398 of 6,909
High Courts17 Oct 2017Disposed Of
Anant Raj Project Ltd. Vs Humble Hospitality (Delhi) Pvt Ltd.
Delhi High Court · (2017) 10 DEL CK 0298
Arbitration And Conciliation Act, 1996 — Section 11, 12, 12(5)
High Courts17 Oct 2017Dismissed
M/S.R.J.Components And Shafts Vs M/S.Deepak Industries Limited & Ors
Delhi High Court · (2017) 10 DEL CK 0297
Trade And Merchandise Marks Act, 1958 — Section 28, 44
High Courts17 Oct 2017Disposed Of
Ramesh Vasudeva Vs State & Ors
Delhi High Court · (2017) 10 DEL CK 0296
Indian Succession Act, 1925 — Section 222, 232, 276, 278
High Courts17 Oct 2017Dismissed
Satish Kumar Vs Kusum
Delhi High Court · (2017) 10 DEL CK 0295
Code Of Civil Procedure, 1908 — Section 21, 100Delhi Rent Control Act, 1958 — Section 50
High Courts17 Oct 2017Dismissed
Uttarakhand Agricultural Produce Marketing Board & Ors. Vs Competition Commission Of India & Anr
Delhi High Court · (2017) 10 DEL CK 0294
Constitution Of India, 1950 — Article 19(1)(g), 19(6), 226, 298Competition Act, 2002 — Section 2(h), 3(1), 4(2), 26, 26(1), 54, 54(c)
High Courts17 Oct 2017Dismissed
M/S. Vectra Advanced Engineering Pvt. Ltd Vs Union Of India And Anr.
Delhi High Court · (2017) 10 DEL CK 0293
Constitution Of India, 1950 — Article 226
High Courts17 Oct 2017Allowed
Roma Henny Security Service Private Limited Vs Commissioner Of Service Tax, Delhi
Delhi High Court · (2017) 10 DEL CK 0291
Central Excise Act, 1944 — Section 35GFinance Act, 1994 — Section 73, 73(1), 73(1)(d), 83
High Courts17 Oct 2017Dismissed
Bharat Heavy Electricals Limited Vs Electricity Generation Incorporation & Ors
Delhi High Court · (2017) 10 DEL CK 0290
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 10, Order 7 Rule 11, Order 6 Rule 17Commercial Courts, Commercial Division And Commercial Appellate Division Of High Courts Act, 2015 — Section 13Delhi High Court Act, 1966 — Section 10
High Courts17 Oct 2017Disposed Of
Som Dutt Vs Union Of India And Anr
Delhi High Court · (2017) 10 DEL CK 0289
Constitution Of India, 1950 — Article 14, 16
High Courts17 Oct 2017Disposed Of
Riviera Apts., O.C.H.S. Ltd Vs Sanjay Chiripal And Ors
Delhi High Court · (2017) 10 DEL CK 0287
High Courts17 Oct 2017Dismissed
Gautam R Morarka Vs Union Of India And Anr
Delhi High Court · (2017) 10 DEL CK 0286
Constitution Of India, 1950 — Article 51A, 51A(a)
High Courts17 Oct 2017Dismissed
Ahluwalia Contract (India) Limited Vs Union Of India
Delhi High Court · (2017) 10 DEL CK 0034
Arbitration And Conciliation Act, 1996 — Section 34, 37, 67, 73
High Courts17 Oct 2017
MICROSOFT CORPORATION & ANR Vs RAJESH KUMAR & ORS
Delhi High Court · (2017) 10 DEL CK 0016
Code of Civil Procedure, 1908, Order 7Rule 10 -Copyright Act, 1957, Section 62(2) -Trademarks Act, 1999, Section 134(2)
High Courts17 Oct 2017Allowed
THE SINGER COMPANY LIMITD S.A.R..L. AND ANR. Vs MS. ANSHU SINGH
Delhi High Court · (2017) 10 DEL CK 0015
Trade Marks Act, 1999, Section 29(5), Section 29(1) -Order VIIIRule 10, Section 151
High Courts16 Oct 2017Disposed Of
Manjit Singh Bali Vs Union Of India
Delhi High Court · (2017) 10 DEL CK 0523
Constitution Of India, 1950 — Article 14, 134(1)(c), 311, 311(1), 311(2)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(2), 14(3)Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)
High Courts16 Oct 2017Disposed Of
New India Assurance Co Ltd Vs Constable Mohar Singh & Ors
Delhi High Court · (2017) 10 DEL CK 0324
Motor Vehicle Act, 1988 — Section 166
High Courts16 Oct 2017Disposed Of
National Insurance Co Ltd Vs Pompy Dutta & Ors
Delhi High Court · (2017) 10 DEL CK 0323
Motor Vehicle Act, 1988 — Section 166
High Courts16 Oct 2017Disposed Of
Dev Bahadur & Ors Vs Surender Singh & Ors
Delhi High Court · (2017) 10 DEL CK 0322
Motor Vehicle Act, 1988 — Section 166
High Courts16 Oct 2017Allowed
G K Nanda Vs Telecommunications Consultants India Ltd & Anr
Delhi High Court · (2017) 10 DEL CK 0321
Haryana Municipal Act, 1973 — Section 13AHaryana Municipal (Second Amendment) Act, 1994 — Section 2