High Courts16 Oct 2017Allowed
Dr. Sheikh Bilal Bashir Vs Delhi Medical Council & Anr
Delhi High Court · (2017) 10 DEL CK 0320
Constitution Of India, 1950 — Article 142Indian Medical Council Act, 1956 — Section 13, 13(4A), 13(4B), 33
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,399 of 6,909
High Courts16 Oct 2017
Masyc Projects Private Limited Vs Jaiprakash Associates Limited
Delhi High Court · (2017) 10 DEL CK 0319
Arbitration And Conciliation Act, 1996 — Section 37
High Courts16 Oct 2017Dismissed
KMP Expressways Limited Vs IDBI Bank Limited & Anr.
Delhi High Court · (2017) 10 DEL CK 0318
Arbitration And Conciliation Act, 1996 — Section 2(9), 16, 23, 25A, 34, 37, 37(2)(b)
High Courts16 Oct 2017Disposed Of
UE Development India Private Limited Vs Emerald Industries
Delhi High Court · (2017) 10 DEL CK 0317
Arbitration And Conciliation Act, 1996 — Section 29A(5)
High Courts16 Oct 2017Allowed
Anant Raj Limited Vs Raghunath Builders Pvt.Ltd.
Delhi High Court · (2017) 10 DEL CK 0316
Arbitration And Conciliation Act, 1996 — Section 11, 34
High Courts16 Oct 2017Disposed Of
D.D.Pradhan & Co. Pvt. Ltd Vs Umak Educational Trust
Delhi High Court · (2017) 10 DEL CK 0315
Arbitration And Conciliation Act, 1996 — Section 8, 11(6)
High Courts16 Oct 2017Dismissed
Welldone Estate Projects Private Ltd Vs Today Homes And Infrastructure Private Ltd. And Others
Delhi High Court · (2017) 10 DEL CK 0314
Code Of Civil Procedure, 1908 — Section 80, Order 12 Rule 6, Order 7 Rule 11(a), Order 7 Rule 11(d)Companies Act, 1956 — Section 433, 434Punjab Town Improvement Act, 1992 — Section 98
High Courts16 Oct 2017Dismissed
Shayam Sunder Vs Kotak Securities Ltd.
Delhi High Court · (2017) 10 DEL CK 0313
Arbitration And Conciliation Act, 1996 — Section 33, 33(1), 34, 34(3), 37
High Courts16 Oct 2017Dismissed
Delhi Development Authority Vs Khem Chand And Ors
Delhi High Court · (2017) 10 DEL CK 0312
Code Of Civil Procedure, 1908 — Section 100
High Courts16 Oct 2017Dismissed
Rajendra Motwani & Anr Vs Mcd & Ors.
Delhi High Court · (2017) 10 DEL CK 0311
Code Of Civil Procedure, 1908 — Section 100Indian Easements Act, 1882 — Section 15, 33
High Courts16 Oct 2017Dismissed
Kanta & Ors Vs Maya Chauhan & Ors
Delhi High Court · (2017) 10 DEL CK 0310
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 23 Rule 1(3)
High Courts16 Oct 2017Dismissed
Shyam Sunder Vs Union Of India & Ors.
Delhi High Court · (2017) 10 DEL CK 0309
Code Of Criminal Procedure, 1973 — Section 340
High Courts16 Oct 2017Allowed
Vijay Laxmi Bahl Vs Union Of India & Ors
Delhi High Court · (2017) 10 DEL CK 0308
High Courts16 Oct 2017Dismissed
Japan Singh Vs Union Of India & Ors
Delhi High Court · (2017) 10 DEL CK 0307
High Courts16 Oct 2017Dismissed
Nitin Sharma Vs Union Of India
Delhi High Court · (2017) 10 DEL CK 0306
Indian Penal Code, 1860 — Section 283
High Courts16 Oct 2017Disposed off
BIMLA SHARMA AND ORS Vs PUNJAB NATIONAL BANK
Delhi High Court · (2017) 10 DEL CK 0014
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002, Section 18, Section 13(2) - Appeal to Appellate Tribunal - Enforcement of security interest
High Courts16 Oct 2017Disposed off
BANK OF INDIA Vs HOTEL KASHISH INTERNATIONAL AND ORS
Delhi High Court · (2017) 10 DEL CK 0013
High Courts16 Oct 2017Dismissed
MAMTA DHAWAN Vs NARESH DHAWAN
Delhi High Court · (2017) 10 DEL CK 0012
Code of Civil Procedure, 1908, Section 12, Order 23Rule 3A - Bar to further suit
High Courts13 Oct 2017Dismissed
Sunil Vs State
Delhi High Court · (2017) 10 DEL CK 0362
Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 438
High Courts13 Oct 2017Disposed Of
Siddhartha Jain & Ors Vs State Nct Of Delhi & Anr
Delhi High Court · (2017) 10 DEL CK 0361
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498A