High Courts13 Oct 2017Dismissed
Ashwani Kumar Sarpal Vs Govt Of Nct Of Delhi And Anr
Delhi High Court · (2017) 10 DEL CK 0340
Constitution Of India, 1950 — Article 7, 21, 47
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,401 of 6,909
High Courts13 Oct 2017Disposed Of
Avnija Ahluwalia(Minor) Vs Bikramjit Ahluwalia & Ors.
Delhi High Court · (2017) 10 DEL CK 0339
High Courts13 Oct 2017Disposed Of
Navayuga Engineering Company Limited. Vs NTPC Limited
Delhi High Court · (2017) 10 DEL CK 0338
Arbitration And Conciliation Act, 1996 — Section 9, 34
High Courts13 Oct 2017Disposed Of
Bijenderi Devi & Another Vs Adel Landmarks Limited
Delhi High Court · (2017) 10 DEL CK 0336
Arbitration And Conciliation Act, 1996 — Section 11, 12, 12(5)
High Courts13 Oct 2017Dismissed
Bharat Bhushan Jain Vs State & Ors
Delhi High Court · (2017) 10 DEL CK 0335
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10Indian Succession Act, 1925 — Section 236, 276
High Courts13 Oct 2017
Dimension Data India Private Limited Vs Vertex Custom Management India Private Limited
Delhi High Court · (2017) 10 DEL CK 0334
Code Of Civil Procedure, 1908 — Order 13A, Order 8 Rule 10Evidence Act, 1872 — Section 65B
High Courts13 Oct 2017
Tata Sons Ltd. & Anr. Vs Lokesh Sharma & Ors
Delhi High Court · (2017) 10 DEL CK 0333
Code Of Civil Procedure, 1908 — Order 18 Rule 8Evidence Act, 1872 — Section 65B
High Courts13 Oct 2017Dismissed
Manoj Kumar Vs Commissioner Of Police And Ors.
Delhi High Court · (2017) 10 DEL CK 0332
Delhi Police (Punishment & Appeal) Rules, 1980 — Rule 15(2)Indian Penal Code, 1860 — Section 34, 34, 323, 427, 448, 452
High Courts13 Oct 2017Dismissed
Kanchan Babbar And Ors Vs State And Anr.
Delhi High Court · (2017) 10 DEL CK 0331
Indian Succession Act, 1925 — Section 299Evidence Act, 1872 — Section 63C
High Courts13 Oct 2017Disposed Of
Air India Ltd (Earlier Known As Indian Airlines Ltd) Vs Jayanthi & Ors
Delhi High Court · (2017) 10 DEL CK 0330
High Courts13 Oct 2017Dismissed
Delhi Transport Corpration Vs Vijay Kumar
Delhi High Court · (2017) 10 DEL CK 0329
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts13 Oct 2017Disposed Of
Rajeev Saumitra Vs Neetu Singh
Delhi High Court · (2017) 10 DEL CK 0328
Code Of Civil Procedure, 1908 — Order 12 Rule 6Hindu Marriage Act, 1955 — Section 11
High Courts13 Oct 2017Dismissed
Sunita Vs Sanjay Kumar
Delhi High Court · (2017) 10 DEL CK 0327
Code Of Civil Procedure, 1908 — Section 114, 151Hindu Marriage Act, 1955 — Section 11
High Courts13 Oct 2017Disposed Of
Anand Rawat Vs Lalit Singh Negi
Delhi High Court · (2017) 10 DEL CK 0326
Code Of Civil Procedure, 1908 — Section 114, 151, Order 5 Rule 15
High Courts13 Oct 2017Dismissed
Union Of India Vs Meena Kumari And Anr
Delhi High Court · (2017) 10 DEL CK 0325
High Courts13 Oct 2017Disposed off
DALBIR SINGH Vs STATE
Delhi High Court · (2017) 10 DEL CK 0011
Code of Criminal Procedure, 1973, Section 397, Section 401 - Calling for records to exercise powers of revision - High Courts powers of revisionIndian Penal Code, 1860
High Courts13 Oct 2017Dismissed
SUNITA RAJPUT Vs SUSHEELA DEVI SAINI & ORS.
Delhi High Court · (2017) 10 DEL CK 0010
Code of Civil Procedure, 1908, Section 96 - Appeal from original decreeBenami Transactions (Prohibition) Act, 1988, Section 3, Section 4,
High Courts13 Oct 2017Dismissed
VIJAY KUMAR Vs ALKA KAPOOR
Delhi High Court · (2017) 10 DEL CK 0009
Code of Civil Procedure, 1908, Section 96 - Appeal from original decree
High Courts12 Oct 2017Dismissed
Hemant Kumar Vs Union Of India & Ors
Delhi High Court · (2017) 10 DEL CK 0419
High Courts12 Oct 2017Disposed Of
M/S MGS Super Speciality Hospital Vs District Appropriate Authority-Pndt I District Magistrate (West District)
Delhi High Court · (2017) 10 DEL CK 0401
Pre-Conception And Pre-Natal Diagnostic Technique (PNDT) Act, 1994 — Section 4, 5, 6, 20(2), 20(3), 21, 23, 23(2), 26Code Of Criminal Procedure, 1973 — Section 173, 451, 457