High Courts12 Oct 2017Allowed
Shweta Raj Vs Jawaharlal Nehru University
Delhi High Court · (2017) 10 DEL CK 0400
Jawaharlal Nehru University Act, 1966 — Section 5(10)Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
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Delhi High Court judgments
1,38,161 judgments · page 3,402 of 6,909
High Courts12 Oct 2017Allowed
Aishwarya Adhikari Vs Jawaharlal Nehru University
Delhi High Court · (2017) 10 DEL CK 0399
Constitution Of India, 1950 — Article 19(1)Jawaharlal Nehru University Act, 1966 — Section 5(10), 35(2)(5)Evidence Act, 1872 — Section 114
High Courts12 Oct 2017Allowed
Gargi Adhikari Vs Jawaharlal Nehru University
Delhi High Court · (2017) 10 DEL CK 0398
Constitution Of India, 1950 — Article 19(1)Jawaharlal Nehru University Act, 1966 — Section 5(10), 35(2)(5)Evidence Act, 1872 — Section 114
High Courts12 Oct 2017Allowed
Komal Mohite Vs Jawaharlal Nehru University
Delhi High Court · (2017) 10 DEL CK 0397
Constitution Of India, 1950 — Article 19(1)Jawaharlal Nehru University Act, 1966 — Section 5(10), 35(2)(5)Evidence Act, 1872 — Section 114
High Courts12 Oct 2017Allowed
Anwesha Chakraborty Vs Jawaharlal Nehru University
Delhi High Court · (2017) 10 DEL CK 0396
Constitution Of India, 1950 — Article 19(1)Jawaharlal Nehru University Act, 1966 — Section 5(10), 35(2)(5)Evidence Act, 1872 — Section 114
High Courts12 Oct 2017Allowed
Aswathi A Nair Vs Jawaharlal Nehru University
Delhi High Court · (2017) 10 DEL CK 0395
Constitution Of India, 1950 — Article 19(1)Jawaharlal Nehru University Act, 1966 — Section 5(10), 35(2)(5)Evidence Act, 1872 — Section 114
High Courts12 Oct 2017Allowed
Rubina Saife Vs Jawaharlal Nehru University
Delhi High Court · (2017) 10 DEL CK 0394
Constitution Of India, 1950 — Article 19(1)Jawaharlal Nehru University Act, 1966 — Section 5(10), 35(2)(5)Evidence Act, 1872 — Section 114
High Courts12 Oct 2017Dismissed
Metal Box India Ltd Vs TK Sehgal & Sons HUF & Ors
Delhi High Court · (2017) 10 DEL CK 0393
Code Of Civil Procedure, 1908 — Section 151, Order 18, Order 17, Order 23 Rule 1, Order 47 Rule 1, Order 22 Rule 3, Order 23 Rule 3, Order 12 Rule 6
High Courts12 Oct 2017Dismissed
Pramod Kumar Goil Vs State
Delhi High Court · (2017) 10 DEL CK 0392
Constitution Of India, 1950 — Article 136Indian Penal Code, 1860 — Section 120B, 406, 408, 420, 465, 467, 468, 471, 477ACode Of Criminal Procedure, 1973 — Section 437(5), 439, 439(2), 482
High Courts12 Oct 2017Disposed Of
Baldev Raj Vs Management Of DTC & Anr.
Delhi High Court · (2017) 10 DEL CK 0391
Constitution Of India, 1950 — Article 141, 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1)(c), 10A(1), 10A(4), 11A, 12(5), 33, 33(1), 33(2), 33(2)(b)
High Courts12 Oct 2017Dismissed
Vikas Chadha Vs State (Govt Of Nct) Of Delhi
Delhi High Court · (2017) 10 DEL CK 0390
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 438
High Courts12 Oct 2017Disposed Of
Sunil Kumar Vs State (Govt. Of Nct Of Delhi ) & Anr
Delhi High Court · (2017) 10 DEL CK 0389
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 406, 498ACode Of Criminal Procedure, 1973 — Section 125, 482
High Courts12 Oct 2017Disposed Of
Rohit Kumar @ Sonu Vs State (Govt. Of Nct Of Delhi ) & Anr
Delhi High Court · (2017) 10 DEL CK 0388
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 363Code Of Criminal Procedure, 1973 — Section 482
High Courts12 Oct 2017Dismissed
State Of Nct Of Delhi Vs Bhanwar Singh
Delhi High Court · (2017) 10 DEL CK 0387
Indian Penal Code, 1860 — Section 188Code Of Criminal Procedure, 1973 — Section 107, 144, 144(1), 144(4), 145, 251
High Courts12 Oct 2017Dismissed
Rahish @ Ganja Vs State
Delhi High Court · (2017) 10 DEL CK 0386
Indian Penal Code, 1860 — Section 34, 392, 397Code Of Criminal Procedure, 1973 — Section 313, 374Arms Act, 1959 — Section 25
High Courts12 Oct 2017Dismissed
Nitika Gupta Vs State
Delhi High Court · (2017) 10 DEL CK 0385
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 161, 439, 482Evidence Act, 1872 — Section 106
High Courts12 Oct 2017Disposed Of
G Purshottam Vs CBI
Delhi High Court · (2017) 10 DEL CK 0384
Indian Penal Code, 1860 — Section 120BCode Of Criminal Procedure, 1973 — Section 438Prevention Of Corruption Act, 1988 — Section 7, 8, 12, 13(1)(d), 13(2)
High Courts12 Oct 2017Disposed Of
Vipin Vs State
Delhi High Court · (2017) 10 DEL CK 0383
Indian Penal Code, 1860 — Section 354, 376D, 376G, 509Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Oct 2017Disposed Of
National Insurance Co. Ltd. Vs Sonia Mittal & Ors
Delhi High Court · (2017) 10 DEL CK 0382
Central Motor Rules, 1989 — Rule 9(d), 132Motor Vehicle Act, 1988 — Section 14(2)(a)
High Courts12 Oct 2017Allowed
Pramod Jain Vs Krishan Chandra Kumar & Anr
Delhi High Court · (2017) 10 DEL CK 0381
Motor Vehicle Act, 1988 — Section 166