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Delhi High Court judgments

1,38,161 judgments · page 3,404 of 6,909

High Courts11 Oct 2017Partly Allowed

Krishna Gupta Vs Narendra Nath And Anr

Delhi High Court · (2017) 10 DEL CK 0445

Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 3, Order 39 Rule 4, Order 1 Rule 10, Order 1 Rule 10(2), Order 7 Rule 11Contempt of Courts Act, 1971 — Section 11, 12
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High Courts11 Oct 2017Allowed

Bantoo Vs State

Delhi High Court · (2017) 10 DEL CK 0441

Indian Penal Code, 1860 — Section 300, 302, 304, 304IICode Of Criminal Procedure, 1973 — Section 313
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High Courts11 Oct 2017Dismissed

State Govt Of Nct Of Delhi Vs Jagdish Tyagi

Delhi High Court · (2017) 10 DEL CK 0440

Prevention Of Food Adulteration Rules, 1955 — Rule 29Prevention Of Food Adulteration Act, 1954 — Section 2(ia)(i), 3(zz)(vii), 16(1), 16(1A), 16(1A)(ii), 59(i)
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High Courts11 Oct 2017Disposed Of

Nooruddin @ Noora Vs State

Delhi High Court · (2017) 10 DEL CK 0427

Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Rule 12, 12(3)(a), 12(3)(b)Indian Penal Code, 1860 — Section 34, 302Juvenile Justice Act, 2000 — Section 7, 7A, 9
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High Courts11 Oct 2017Dismissed

Rambir Vs State

Delhi High Court · (2017) 10 DEL CK 0425

Indian Penal Code, 1860 — Section 34, 300, 302, 304, 304IICode Of Criminal Procedure, 1973 — Section 313
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