High Courts11 Oct 2017Dismissed
Azad Singh Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2017) 10 DEL CK 0424
Delhi Police (Punishment & Appeal) Rules, 1980 — Rule 12, 12(a), 12(b), 12(c)Prevention Of Corruption Act, 1988 — Section 7, 13, 19
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,405 of 6,909
High Courts11 Oct 2017Disposed Of
Balaji Enterprises Vs Union Of India & Ors
Delhi High Court · (2017) 10 DEL CK 0423
Customs Act, 1962 — Section 110, 110(1), 110(3)
High Courts11 Oct 2017Allowed
SI/GD Shambhoo Vs Union Of India And Ors
Delhi High Court · (2017) 10 DEL CK 0422
Central Civil Services (Revised Pay) Rules, 2008 — Rule 5, 6, 6(3), 7, 7(1)(A), 7(1)(A)(i), 7(1)(A)(ii)
High Courts11 Oct 2017Disposed Of
Amit Sehgal Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2017) 10 DEL CK 0421
High Courts11 Oct 2017Dismissed
State (Nct Of Delhi) Vs Dheeraj
Delhi High Court · (2017) 10 DEL CK 0420
Limitation Act, 1963 — Article 114, 157
High Courts11 Oct 2017
M/S S.P.S International Ltd Vs M/S S.CJ Scanform Solution Pvt Ltd And Ors
Delhi High Court · (2017) 10 DEL CK 0418
Court Fees Act, 1870 — Section 16(A)
High Courts11 Oct 2017Allowed
Shakuntlam Securities Pvt. Ltd. Vs Qutab Realcon Pvt. Ltd.
Delhi High Court · (2017) 10 DEL CK 0417
Arbitration And Conciliation Act, 1996 — Section 11, 12, 16
High Courts11 Oct 2017
FDC Limited Vs Superstar Nutrition Limited & Anr
Delhi High Court · (2017) 10 DEL CK 0416
Court Fees Act, 1870 — Section 16(A)
High Courts11 Oct 2017Disposed Of
Mahesh Singhal Vs Bhupinder Narain Bhatnagar
Delhi High Court · (2017) 10 DEL CK 0415
High Courts11 Oct 2017Dismissed
Partha Ghosh & Anr Vs Institute Of Chartered Accountants Of India & Ors
Delhi High Court · (2017) 10 DEL CK 0414
Chartered Accountants Act, 1949 — Section 21, 21(1), 22, 22AChartered Accountants Regulation, 1988 — Regulation 12(11), 15(4)
High Courts11 Oct 2017Disposed Of
Dr. Nihal Singh Vs Dr. (Mrs.) Priyanka Singh Badalia
Delhi High Court · (2017) 10 DEL CK 0413
Code Of Criminal Procedure, 1973 — Section 397, 401Protection Of Women From Domestic Violence Act, 2005 — Section 12, 23
High Courts11 Oct 2017
Feedback Infra Private Limited Vs Sanjose Supreme Tollways Development Private Limited
Delhi High Court · (2017) 10 DEL CK 0412
High Courts11 Oct 2017Disposed Of
Hunt And Palmer Air Charter India Private Limited (In Vol. Liqn.) Vs
Delhi High Court · (2017) 10 DEL CK 0411
Companies (Courts) Rules, 1959 — Rule 315, 329, 331Companies Act, 1956 — Section 433(e), 485, 486, 497, 497(2), 497(2)(b), 497(6)
High Courts11 Oct 2017Disposed Of
In The Matter Of Deer Farms Private Limited (In Vol. Liqn.) Vs
Delhi High Court · (2017) 10 DEL CK 0410
Companies (Courts) Rules, 1959 — Rule 315, 329, 331, 488Companies Act, 1956 — Section 490, 497, 497(6), 516
High Courts11 Oct 2017
Rambir Sharma Vs M/S Hbn Housing Finance Ltd
Delhi High Court · (2017) 10 DEL CK 0409
Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 243(2), 482Evidence Act, 1872 — Section 45
High Courts11 Oct 2017Disposed Of
National Insurance Co. Ltd. Vs Veena Verma & Ors
Delhi High Court · (2017) 10 DEL CK 0408
High Courts11 Oct 2017
National Insurance Co. Ltd. Vs Dilwar & Ors
Delhi High Court · (2017) 10 DEL CK 0407
High Courts11 Oct 2017Disposed Of
Krishan Kumar Vs Baldev Singh & Ors
Delhi High Court · (2017) 10 DEL CK 0405
Motor Vehicle Act, 1988 — Section 166
High Courts11 Oct 2017Disposed Of
Sandeep Kumar Vs Raj Singh & Ors.
Delhi High Court · (2017) 10 DEL CK 0403