High Courts11 Oct 2017Disposed Of
New India Assurance Co. Ltd. Vs Ombir & Ors
Delhi High Court · (2017) 10 DEL CK 0402
Motor Vehicle Act, 1988 — Section 166
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,406 of 6,909
High Courts11 Oct 2017Dismissed
RAJENDER KANAUJIA Vs ASHA RANI GUPTA
Delhi High Court · (2017) 10 DEL CK 0006
Delhi Rent Control Act, 1958, Section 22, Section 14(1)(e), Section 25-B(8) - Special provision for recovery of possession in certain cases - Protection of tenant against e
High Courts11 Oct 2017
DHANANDER KUMAR JAIN Vs M.C.D.
Delhi High Court · (2017) 10 DEL CK 0005
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtDelhi Rent Control Act, 1958, Section 39, Section 15(1)
High Courts11 Oct 2017Disposed off
SCINDIA POTTERIES & SERVICES PVT LTD Vs SCINDIA INVESTMENT PVT LTD
Delhi High Court · (2017) 10 DEL CK 0004
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtEvidence Act, 1872, Section 65 - Cases in which secondary evidence relati
High Courts10 Oct 2017Dismissed
Rahul Saraf Vs UOI & Anr
Delhi High Court · (2017) 10 DEL CK 0521
Constitution Of India, 1950 — Article 20(3), 21, 22Code Of Criminal Procedure, 1973 — Section 50, 57, 105C, 154, 154(1), 160, 166A, 166B, 166B(ii), 167, 173(2), 188, 188(a), 188(b), 202, 204Extradition Act, 1962 — Section 3
High Courts10 Oct 2017
National Projects Construction Corporation Vs Royal Construction Co. Pvt. Ltd
Delhi High Court · (2017) 10 DEL CK 0501
Limitation Act, 1963 — Article 59Code Of Civil Procedure, 1908 — Section 47, Order 10 Rule 2, Order 4 Rule 4, Order 6 Rule 4Arbitration And Conciliation Act, 1996 — Section 32, 33, 34, 34(2)(i), 34(2)(iii), 36, 36(1)
High Courts10 Oct 2017Dismissed
Dev Bhushan Since Deceased Thr Lrs Vs Pradeep Kumar
Delhi High Court · (2017) 10 DEL CK 0489
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 9 Rule 6, Order 9 Rule 13, Order 5 Rule 17Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2)
High Courts10 Oct 2017Dismissed
M/S Seth & Sons Private Limited Vs Arjun Uppal & Anr
Delhi High Court · (2017) 10 DEL CK 0488
Constitution Of India, 1950 — Article 136, 227Code Of Civil Procedure, 1908 — Section 115, Order 41 Rule 27Evidence Act, 1872 — Section 116
High Courts10 Oct 2017Dismissed
State (Nct Of Delhi) Vs Shakeel
Delhi High Court · (2017) 10 DEL CK 0487
Indian Penal Code, 1860 — Section 354D, 451, 506Protection Of Children From Sexual Offences Act, 2012 — Section 8, 12
High Courts10 Oct 2017Disposed Of
Kshitij Arora Vs Government Of Nct Of Delhi & Ors
Delhi High Court · (2017) 10 DEL CK 0486
Indian Succession Act, 1925 — Section 276
High Courts10 Oct 2017
Engineering Projects(India) Limited Vs Mizoram Rural Bank
Delhi High Court · (2017) 10 DEL CK 0485
Code Of Civil Procedure, 1908 — Order 37, Order 37 Rule 3
High Courts10 Oct 2017
Narender Kumar Shah Proprietor M/S Jay Bharat Steel Vs M/S Sai Kripa Engineering Works
Delhi High Court · (2017) 10 DEL CK 0484
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 3, Order 1 Rule 10, Order 9 Rule 13, Order 5 Rule 20Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts10 Oct 2017Allowed
M/S Contract Advertising India Ltd Vs M/S Ajanta Offset & Packagings Ltd. & Anr
Delhi High Court · (2017) 10 DEL CK 0483
Code Of Civil Procedure, 1908 — Section 96, Order 1 Rule 10Indian Contract Act, 1872 — Section 230Limitation Act, 1963 — Section 3, 21
High Courts10 Oct 2017Dismissed
Vijaya Bank Vs Gambro Nexim (I) Medicals Pvt. Ltd. & Ors
Delhi High Court · (2017) 10 DEL CK 0482
Code Of Civil Procedure, 1908 — Section 2(2), 96, 100, 144, Order 9 Rule 13Indian Contract Act, 1872 — Section 171
High Courts10 Oct 2017Dismissed
Lalsa Prasad Singh Vs Chanderwala & Anr.
Delhi High Court · (2017) 10 DEL CK 0481
Code Of Civil Procedure, 1908 — Section 96, Order 6 Rule 4, Order 7 Rule 11(d)Benami Transactions (Prohibition) Act, 1988 — Section 3, 4, 4(1), 4(2), 4(3)(a), 4(3)(b)Hindu Succession Act, 1956 — Section 6, 8, 14(1)
High Courts10 Oct 2017Dismissed
Subhash Chand & Anr Vs State & Ors
Delhi High Court · (2017) 10 DEL CK 0480
High Courts10 Oct 2017Dismissed
Prakash Industries Limited Vs Sarve Kirti Kumar Sharma
Delhi High Court · (2017) 10 DEL CK 0479
Code Of Civil Procedure, 1908 — Section 96, Order 7 Rule 17Evidence Act, 1872 — Section 65BSales Of Goods Act, 1930 — Section 42, 43
High Courts10 Oct 2017
Reliance Industries Ltd. & Anr Vs Estate Officer & Ors
Delhi High Court · (2017) 10 DEL CK 0478
Public Premises (Eviction Of Unauthorized Occupants) Act, 1971 — Section 4, 5, 7
High Courts10 Oct 2017Dismissed
Union Of India & Anr Vs Swati Srivastava
Delhi High Court · (2017) 10 DEL CK 0477
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
High Courts10 Oct 2017Dismissed
Union Of India & Ors Vs V.K. Soni & Ors
Delhi High Court · (2017) 10 DEL CK 0476