High Courts10 Oct 2017Disposed Of
National Insurance Co Ltd Vs Babita Jain & Ors
Delhi High Court · (2017) 10 DEL CK 0454
Motor Vehicle Act, 1988 — Section 166
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,408 of 6,909
High Courts10 Oct 2017Dismissed
National Insurance Co Ltd Vs Neetu Verma & Ors
Delhi High Court · (2017) 10 DEL CK 0453
Motor Vehicle Act, 1988 — Section 163A, 166
High Courts10 Oct 2017Disposed Of
Rajeev Gupta Vs Amal Kishore Aggarwal
Delhi High Court · (2017) 10 DEL CK 0452
Code Of Civil Procedure, 1908 — Order 9 Rule 13Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
High Courts10 Oct 2017Disposed Of
Reliance General Insurance Co. Ltd Vs Rameshwar Prasad & Ors
Delhi High Court · (2017) 10 DEL CK 0451
High Courts10 Oct 2017Disposed Of
Raj Kumar Malik Vs United India Insurance Co. Ltd. & Ors
Delhi High Court · (2017) 10 DEL CK 0448
High Courts10 Oct 2017Disposed Of
Santosh Kumar Vs Alok Mishra & Ors
Delhi High Court · (2017) 10 DEL CK 0446
Motor Vehicle Act, 1988 — Section 163A, 166
High Courts10 Oct 2017Dismissed
DEV BHUSHAN SINCE DECEASED THR LRS Vs PRADEEP KUMAR
Delhi High Court · (2017) 10 DEL CK 0003
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Order 9Rule 13,
High Courts09 Oct 2017Disposed Of
Sardar Kamaljeet Singh Vs State ( Govt Of Nct Of Delhi ) & Anr
Delhi High Court · (2017) 10 DEL CK 0520
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498A, 506
High Courts09 Oct 2017Dismissed
Irwin Bin Hassim Vs Anil Kumar, Air Customs Officer, IGI Airport
Delhi High Court · (2017) 10 DEL CK 0519
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(iii)(c), 2(xi)(a), 2(xv)(a), 2(xv)(b), 2(xvi)(e), 2(xvi), 20, 20(b)(ii)(C), 21, 21(b), 23(c), 28, 36B, 50, 67Code Of Criminal Procedure, 1973 — Section 313, 374(2)Customs Act, 1962 — Section 102
High Courts09 Oct 2017Disposed Of
Mohd Manzoor & Anr Vs Khuyabuda Khatun & Ors
Delhi High Court · (2017) 10 DEL CK 0518
Central Motor Vehicles Act, 1989 — Rule 87Motor Vehicle Act, 1988 — Section 88
High Courts09 Oct 2017Dismissed
Oriental Insurance Co. Ltd Vs Krishna Devi & Ors
Delhi High Court · (2017) 10 DEL CK 0517
High Courts09 Oct 2017Dismissed
Oriental Insurance Co. Ltd. Vs Varun Dutt & Ors
Delhi High Court · (2017) 10 DEL CK 0514
High Courts09 Oct 2017Disposed Of
M/S Securitrans India Pvt Ltd Vs United India Insurance Co Ltd & Ors
Delhi High Court · (2017) 10 DEL CK 0513
High Courts09 Oct 2017Disposed Of
Oriental Insurance Co. Lt Vs Praveen Kumar Tanwar & Ors
Delhi High Court · (2017) 10 DEL CK 0511
High Courts09 Oct 2017Dismissed
Balwan Singh Vs Nupur Sharma & Ors
Delhi High Court · (2017) 10 DEL CK 0510
High Courts09 Oct 2017Disposed Of
M/S ERA Infra Engineering Ltd. Vs Steel Authority Of India
Delhi High Court · (2017) 10 DEL CK 0509
Arbitration And Conciliation Act, 1996 — Section 9
High Courts09 Oct 2017
Tata Sons Limited Vs Sunil Kumar Jangra & Others
Delhi High Court · (2017) 10 DEL CK 0508
Trade Marks Act, 1999 — Section 137
High Courts09 Oct 2017Dismissed
National Agricultural Cooperative Marketing Federation Of India Ltd. Vs Banaco Overseas
Delhi High Court · (2017) 10 DEL CK 0507
Arbitration And Conciliation Act, 1996 — Section 34
High Courts09 Oct 2017
State Vs Varun Verma
Delhi High Court · (2017) 10 DEL CK 0506
Code Of Criminal Procedure, 1973 — Section 164, 437AIndian Penal Code, 1860 — Section 323, 328, 376, 506
High Courts09 Oct 2017
Lalit Mohan & Ors Vs Bhuwan Mohan & Ors.
Delhi High Court · (2017) 10 DEL CK 0505
Code Of Civil Procedure, 1908 — Section 92, 92(1)(a), 92(1)(b), 92(1)(c), 92(1)(d), 92(1)(h), Order 26 Rule 9