High Courts10 Oct 2017Disposed Of
Delhi Development Authority Vs M/S N.N Buildcon Pvt Ltd
Delhi High Court · (2017) 10 DEL CK 0475
Arbitration And Conciliation Act, 1996 — Section 34, 37
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,407 of 6,909
High Courts10 Oct 2017Allowed
Data Deen Vs Dirctorate Of Education & Anr
Delhi High Court · (2017) 10 DEL CK 0474
High Courts10 Oct 2017Disposed Of
Raminder Sarup Singh Decd Thru Lrs Vs Govinder Singh
Delhi High Court · (2017) 10 DEL CK 0473
High Courts10 Oct 2017Dismissed
Indwell Construction Pvt. Ltd. Vs Rail Vikas Nigam Ltd.
Delhi High Court · (2017) 10 DEL CK 0472
Constitution Of India, 1950 — Article 226
High Courts10 Oct 2017Disposed Of
Avdhesh Vs State
Delhi High Court · (2017) 10 DEL CK 0471
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 300, 302, 304, 304I, 304II
High Courts10 Oct 2017Disposed Of
Ram Nath Jha Vs Director General Of Police
Delhi High Court · (2017) 10 DEL CK 0470
High Courts10 Oct 2017Dismissed
Vintron Informatics Limited Vs Dena Bank & Ors
Delhi High Court · (2017) 10 DEL CK 0469
Constitution Of India, 1950 — Article 226, 227Negotiable Instruments Act, 1881 — Section 7, 99, 100, 102
High Courts10 Oct 2017Disposed Of
Justice For All Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2017) 10 DEL CK 0468
Delhi Right Of Children To Free And Compulsory Education Rules, 2011 — Rule 3, 4, 5Rights Of Children To Free And Compulsory Education Act, 2009 — Section 21
High Courts10 Oct 2017Disposed Of
Bhajanpura Co-Operative Thrift & Credit Society Ltd. & Ors Vs Union Of India & Ors
Delhi High Court · (2017) 10 DEL CK 0467
Delhi Cooperative Societies Act, 2003 — Section 116, 61
High Courts10 Oct 2017Dismissed
Govt. Of Nct Of Delhi Vs Malay Kumar Ghosal & Ors
Delhi High Court · (2017) 10 DEL CK 0466
Limitation Act, 1963 — Article 114, 157Indian Penal Code, 1860 — Section 498A
High Courts10 Oct 2017Disposed Of
Era Infra Engineering Limited Vs Central Park Estate Pvt Ltd
Delhi High Court · (2017) 10 DEL CK 0465
Code Of Civil Procedure, 1908 — Order 1 Rule 10Arbitration And Conciliation Act, 1996 — Section 11
High Courts10 Oct 2017Disposed Of
Balvinder Singh & Ors Vs State
Delhi High Court · (2017) 10 DEL CK 0464
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 324
High Courts10 Oct 2017Disposed Of
Yashoda Vs Tata Power Delhi Distribution Limited
Delhi High Court · (2017) 10 DEL CK 0463
High Courts10 Oct 2017
Jagbir Singh Vs Cental Bureau Of Investigation
Delhi High Court · (2017) 10 DEL CK 0462
Indian Penal Code, 1860 — Section 120B, 193, 218, 417Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 313
High Courts10 Oct 2017
Dr. R N Gupta Technical Educational Society Vs Union Of India
Delhi High Court · (2017) 10 DEL CK 0461
Foreign Contribution (Regulation) Act, 2010 — Section 11(1), 12, 12(1), 12(3), 12(4), 12(4)(vi), 12(4)(a)(vi)Income Tax Act, 1961 — Section 11, 12, 12A(1)(b), 12A, 80GRight to Information Act, 2005 — Section 8(1)(g)
High Courts10 Oct 2017Disposed Of
M/S. Prem Ice Factory Vs Delhi State Industrial Development Corporation
Delhi High Court · (2017) 10 DEL CK 0460
Code Of Civil Procedure, 1908 — Section 80
High Courts10 Oct 2017Disposed Of
Mohd. Zakaria Vs Inamul Haque & Ors
Delhi High Court · (2017) 10 DEL CK 0458
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 9, 23, 23(1)
High Courts10 Oct 2017Dismissed
Dr. Baba Saheb Ambedkar Hospital Vs Gorkha Security Services
Delhi High Court · (2017) 10 DEL CK 0457
Arbitration And Conciliation Act, 1996 — Section 34, 34(2)
High Courts10 Oct 2017Dismissed
Kamlesh Srivastava Vs Laxmi Devi
Delhi High Court · (2017) 10 DEL CK 0456
Constitution Of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2), 15(1), 15(7), 27
High Courts10 Oct 2017
K S Sidhu Vs Union Of India And Ors
Delhi High Court · (2017) 10 DEL CK 0455
High Court Judges (Salaries And Conditions Of Service) Act, 1954 — Section 23D, 23D(2), 24(2)