High Courts09 Oct 2017Allowed

Murari Sharma Vs Shweta Tiwari

Delhi High Court · (2017) 10 DEL CK 0496

Code Of Civil Procedure, 1908 — Section 104, 151, Order 43 Rule 1, Order 8 Rule 1Delhi High Court (Original Side) Rules, 1967 — Rule 2CDelhi High Court Act, 1966 — Section 10
High Courts09 Oct 2017Dismissed

HARI SINGH Vs PREM SINGH

Delhi High Court · (2017) 10 DEL CK 0002

Code of Civil Procedure, 1908, Section 96, Order 37 Rule 3(5) - Appeal from original decree
High Courts27 Sept 2017

Ranjeet Singh Ors Vs Govt Of Nct Of Delhi & Anr

Delhi High Court · (2017) 09 DEL CK 0116

Delhi Development Authority (Disposal Of Nazul Land) Rules, 1981 — Rule 3, 4, 4(a), 4(b), 4(c), 4(d), 4(e), 4(f), 4(g), 6, 6(i), 6(ii), 6(iii), 6(iv), 6(v), 12, 13Delhi Development Act, 1957 — Section 21Land Acquisition Act, 1894 — Section 4, 6
High Courts27 Sept 2017

Shri Krishan Vs Jasoda Devi And Ors

Delhi High Court · (2017) 09 DEL CK 0115

Constitution Of India, 1950 — Article 19, 19(1)(g), 42, 43Indian Penal Code, 1860 — Section 288, 337Employee's Compensation Act, 1923 — Section 2(1)(dd), 2(c), 2(e), 2(1)(n), 3, 4, 5, 4A, 4A(3), 4A(3)(b), 12, 12(1), 12(2), 12(3), 20, 25A, 30, 30(1), 31