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Delhi High Court judgments

1,38,161 judgments · page 3,411 of 6,909

High Courts27 Sept 2017Disposed Of

Pinki Jain Vs Suman Bala Bhasin

Delhi High Court · (2017) 09 DEL CK 0050

Code Of Civil Procedure, 1908 — Section 21, 96, Order 6 Rule 4, Order 12 Rule 6, Order 39 Rule 10Transfer Of Property Act, 1882 — Section 106
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High Courts27 Sept 2017Disposed Of

Santosh Vs Yogesh

Delhi High Court · (2017) 09 DEL CK 0047

Constitution Of India, 1950 — Article 227Specific Relief Act, 1963 — Section 41(f)
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High Courts27 Sept 2017Dismissed

Harjeet Singh @ Raju Vs State Of Delhi

Delhi High Court · (2017) 09 DEL CK 0046

Constitution Of India, 1950 — Article 136Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 324
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High Courts27 Sept 2017Dismissed

Sangeeta Chadha And Ors Vs Bansal Cedits Ltd

Delhi High Court · (2017) 09 DEL CK 0043

Commercial Courts, Commercial Division And Commercial Appellate Division Of High Courts, 2015 — Section 13(1)Arbitration And Conciliation Act, 1996 — Section 9, 34, 34(3)
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High Courts27 Sept 2017Dismissed

Jahid Ali Vs Jahid Ali

Delhi High Court · (2017) 09 DEL CK 0042

Constitution Of India, 1950 — Article 226Sashastra Seema Bal Rules, 2009 — Rule 46, 172Sashastra Seema Bal Act, 2007 — Section 43
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High Courts27 Sept 2017Dismissed

GURDIP SINGH ANAND Vs JOSEPH DANIEL

Delhi High Court · (2017) 09 DEL CK 0035

Negotiable Instruments Act, 1881, Section 138, Section 139, Section 118 - Dishonour of cheque for insufficiency, etc., of funds in the account - Presumption in favour of h
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High Courts27 Sept 2017Dismissed

S P SAXENA Vs CBI

Delhi High Court · (2017) 09 DEL CK 0034

Constitution of India, Article 226, Article 227 - Power of High Courts to Issue certain writs - Power of superintendence over all courts by the High CourtCode of Criminal
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