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Delhi High Court judgments

1,38,161 judgments · page 3,413 of 6,909

High Courts26 Sept 2017Dismissed

Arun Kumar Mishra Vs State

Delhi High Court · (2017) 09 DEL CK 0080

Code Of Criminal Procedure, 1973 — Section 173, 313, 374(2)Indian Penal Code, 1860 — Section 114, 120B, 307, 324Arms Act, 1959 — Section 25, 27, 54, 59
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High Courts26 Sept 2017Dismissed

Honey Preet Insan Vs State & Anr.

Delhi High Court · (2017) 09 DEL CK 0033

Code of Criminal Procedure, 1973, Section 438, Section 160 - Direction for grant of bail to person apprehending arrest - Police officers power to require attendance of witnesses
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High Courts25 Sept 2017Dismissed

Honey Bhagat Vs Praleen Chopra

Delhi High Court · (2017) 09 DEL CK 0151

Code Of Criminal Procedure, 1973 — Section 251, 482Negotiable Instruments Act, 1881 — Section 20, 138, 142
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