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Delhi High Court judgments

1,38,161 judgments · page 3,412 of 6,909

High Courts26 Sept 2017Dismissed

Mohd. Imran & Ors Vs State

Delhi High Court · (2017) 09 DEL CK 0098

Code Of Criminal Procedure, 1973 — Section 164, 313, 374, 374(2), 383, 428, 482Indian Penal Code, 1860 — Section 34, 299, 299(a), 299(b), 300, 300(2), 300(3), 300(4), 302, 304, 392, 397
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High Courts26 Sept 2017Disposed Of

Anita Barreja Vs Jagdish Lal Barreja

Delhi High Court · (2017) 09 DEL CK 0092

Delhi Maintenance And Welfare Of Parents And Senior Citizens Rules, 2009 — Rule 14Maintenance and Welfare Of Parents And Senior Citizens Act, 2007 — Section 3, 23, 27Indian Penal Code, 1860 — Section 354, 354A
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High Courts26 Sept 2017Dismissed

State Of Nct Of Delhi Vs Radhey Shyam Etc.

Delhi High Court · (2017) 09 DEL CK 0088

Indian Penal Code, 1860 — Section 34, 363, 366, 375, 376, 392, 506Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 378(1)Protection Of Children From Sexual Offences Act, 2012 — Section 12
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High Courts26 Sept 2017Dismissed

Arshad Vs State

Delhi High Court · (2017) 09 DEL CK 0087

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Evidence Act, 1872 — Section 103, 106Indian Penal Code, 1860 — Section 302
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High Courts26 Sept 2017Dismissed

Rudal @ Jasan Vs State

Delhi High Court · (2017) 09 DEL CK 0082

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 106
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High Courts26 Sept 2017Dismissed

State (Govt. Of N.C.T Of Delhi) Vs Kishan

Delhi High Court · (2017) 09 DEL CK 0081

Code Of Criminal Procedure, 1973 — Section 164, 378(1)Indian Penal Code, 1860 — Section 363, 366, 376, 376(2)(i)(n)Juvenile Justice(Care And Protection Of Children) Act, 2015 — Section 94
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