High Courts25 Sept 2017Disposed Of
Gagan Gandhi & Anr Vs Directorate Of Education And Anr
Delhi High Court · (2017) 09 DEL CK 0150
Delhi School Education Rules, 1973 — Rule 97, 103
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,414 of 6,909
High Courts25 Sept 2017Disposed Of
Precious Hospitality And Leisure Pvt.Ltd. & Ors. Vs S E Investment Limited
Delhi High Court · (2017) 09 DEL CK 0149
Arbitration And Conciliation Act, 1996 — Section 34
High Courts25 Sept 2017Disposed Of
Wipro Limited Vs Employees State Insurance Corporation & Another
Delhi High Court · (2017) 09 DEL CK 0148
Arbitration And Conciliation Act, 1996 — Section 9, 17
High Courts25 Sept 2017
Parametric Technology Corporation & Anr Vs Anil Thode & Anr
Delhi High Court · (2017) 09 DEL CK 0147
High Courts25 Sept 2017Disposed Of
S.P. Singla Constructions (P) Ltd Vs Delhi Metro Rail Corporation Limited
Delhi High Court · (2017) 09 DEL CK 0146
Arbitration And Conciliation Act, 1996 — Section 11, 12, 12(5)
High Courts25 Sept 2017Disposed Of
Manglam Express Cargo Pvt. Ltd Vs Union Of India & Ors
Delhi High Court · (2017) 09 DEL CK 0145
Arbitration And Conciliation Act, 1996 — Section 11
High Courts25 Sept 2017Allowed
Kashipur Agro Industries Private Limited Vs National Seeds Corporation Limited
Delhi High Court · (2017) 09 DEL CK 0144
Arbitration And Conciliation Act, 1996 — Section 11, 11(6)
High Courts25 Sept 2017Allowed
Abdul Nafis Vs State
Delhi High Court · (2017) 09 DEL CK 0143
Indian Penal Code, 1860 — Section 34, 307Code Of Criminal Procedure, 1973 — Section 313
High Courts25 Sept 2017Disposed Of
Om Prakash Vs State
Delhi High Court · (2017) 09 DEL CK 0142
Prevention Of Corruption Act, 1988 — Section 7, 13, 13(1)(d)Indian Penal Code, 1860 — Section 161Code Of Criminal Procedure, 1973 — Section 313
High Courts25 Sept 2017Disposed Of
Babul Vs State (Nct Of Delhi)
Delhi High Court · (2017) 09 DEL CK 0141
Indian Penal Code, 1860 — Section 361, 363, 366, 376, 377Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts25 Sept 2017Disposed Of
M/S KLJ Resources Limited Vs Aura Institution Pvt. Ltd. & Anr.
Delhi High Court · (2017) 09 DEL CK 0140
Negotiable Instruments Act, 1881 — Section 138Transfer Of Property Act, 1882 — Section 108(B)(e)
High Courts25 Sept 2017Dismissed
Shashi & Ors. Vs Saroj Madan And Ors
Delhi High Court · (2017) 09 DEL CK 0139
Code Of Civil Procedure, 1908 — Section 100Limitation Act, 1963 — Section 5Benami Transactions (Prohibition) Act, 1988 — Section 4
High Courts25 Sept 2017Dismissed
HDFC Ergo General Insurance Co. Ltd. Vs Rahul Cargo Pvt. Ltd.
Delhi High Court · (2017) 09 DEL CK 0138
Code Of Civil Procedure, 1908 — Section 100
High Courts25 Sept 2017Dismissed
TATA AIG General Insurance Co. Ltd. Vs Sant Lal Sharma & Ors
Delhi High Court · (2017) 09 DEL CK 0137
Employees Compensation Act, 1923 — Section 30Indian Penal Code, 1860 — Section 34, 302, 304, 341, 506
High Courts25 Sept 2017
Ahuja Radios Vs H K Sound Electronics & Anr
Delhi High Court · (2017) 09 DEL CK 0136
High Courts25 Sept 2017Dismissed
Arun Ganguli Vs Amaresh Ganguli (Deceased) Through His Legal Heirs
Delhi High Court · (2017) 09 DEL CK 0135
Code Of Civil Procedure, 1908 — Section 11, 100, Order 7 Rule 11, Order 7 Rule 13Registration Act, 1908 — Section 17(1)(b), 49Indian Easements Act, 1882 — Section 60(b)
High Courts25 Sept 2017Dismissed
Sumita @ Lamta & Anr Vs Devki
Delhi High Court · (2017) 09 DEL CK 0134
Code Of Civil Procedure, 1908 — Section 100
High Courts25 Sept 2017Disposed Of
New India Assurance Company Ltd Vs Harbans Kaur ( Since Deceased) Thr Legal Heirs & Anr
Delhi High Court · (2017) 09 DEL CK 0133
High Courts25 Sept 2017Allowed
Rahul(Minor) Vs State & Others
Delhi High Court · (2017) 09 DEL CK 0132
Indian Succession Act, 1925 — Section 63, 276, 278
High Courts25 Sept 2017Allowed
Union Of India & Ors Vs Shyam Sunder Sharma & Ors
Delhi High Court · (2017) 09 DEL CK 0131
Constitution Of India, 1950 — Article 14, 16, 73