High Courts22 Sept 2017Disposed Of
Rahul Malhotra & Ors. Vs State & Anr
Delhi High Court · (2017) 09 DEL CK 0204
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498A
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,416 of 6,909
High Courts22 Sept 2017Disposed Of
Mohd Jafar & Ors. Vs State & Anr.
Delhi High Court · (2017) 09 DEL CK 0203
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts22 Sept 2017Disposed Of
Mohinder Kaur & Ors Vs Govt. Of Nct, Delhi
Delhi High Court · (2017) 09 DEL CK 0201
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 23 Rule 3ACode Of Criminal Procedure, 1973 — Section 155(2), 156(1), 200, 482
High Courts22 Sept 2017Dismissed
Ashok Kumar Vs Rakesh Kumar & Anr
Delhi High Court · (2017) 09 DEL CK 0200
Displaced Persons (Compensation And Rehabilitation) Act, 1954 — Section 8
High Courts22 Sept 2017Dismissed
Uttrakhand Agricultural Produce Marketing Board & Ors Vs Competition Commission Of India & Anr
Delhi High Court · (2017) 09 DEL CK 0199
Constitution Of India, 1950 — Article 226Competition Act, 2002 — Section 2(h), 4, 4(2)(b)(i), 4(2)(c), 19(1), 19(1)(a), 26(1), 36, 38, 62
High Courts22 Sept 2017Disposed Of
Indian Farmers Fertiliser Cooperative Ltd. (Iffco) Vs Anand Commercial Company & Anr.
Delhi High Court · (2017) 09 DEL CK 0198
Arbitration And Conciliation Act, 1996 — Section 11
High Courts22 Sept 2017
Madhu Khandelwal Vs M/S Bishamber Dayal Badri Prasad & Ors
Delhi High Court · (2017) 09 DEL CK 0197
Court Fees Act, 1870 — Section 16A
High Courts22 Sept 2017Disposed Of
Prize Petroleum Company Ltd Vs ABG Energy Limited & Anr.
Delhi High Court · (2017) 09 DEL CK 0196
Arbitration And Conciliation Act, 1996 — Section 11, 12, 12(5)
High Courts22 Sept 2017Dismissed
Union Of India Vs M/S Chenab Construction Company (Regd)
Delhi High Court · (2017) 09 DEL CK 0195
Arbitration And Conciliation Act, 1996 — Section 28(1), 28(3), 31(8), 34
High Courts22 Sept 2017Dismissed
Kiran Vati & Ors Vs Union Of India
Delhi High Court · (2017) 09 DEL CK 0194
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 2(29), 123(c), 124A
High Courts22 Sept 2017Dismissed
Hansraj Vs Jagminder Singh & Ors.
Delhi High Court · (2017) 09 DEL CK 0193
Code Of Civil Procedure, 1908 — Section 96, 105
High Courts22 Sept 2017Dismissed
Gopal Kishan Vs Ram Saroop
Delhi High Court · (2017) 09 DEL CK 0192
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)
High Courts22 Sept 2017Dismissed
State Vs Shabana & Ors
Delhi High Court · (2017) 09 DEL CK 0191
Code Of Criminal Procedure, 1973 — Section 313, 378Indian Penal Code, 1860 — Section 34, 201, 302
High Courts22 Sept 2017Allowed
Suraj Singh And Ors Vs Govt. Of Nct Of Delhi And Ors.
Delhi High Court · (2017) 09 DEL CK 0190
Land Acquisition Act, 1894 — Section 4, 6Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts22 Sept 2017Allowed
Param Mitra Manav Nirman Sansthan Vs Union Of India And Ors
Delhi High Court · (2017) 09 DEL CK 0189
Land Acquisition Act, 1894 — Section 4, 6Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts22 Sept 2017Disposed Of
Mahender & Ors. Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2017) 09 DEL CK 0188
Land Acquisition Act, 1894 — Section 28A, 30, 31
High Courts22 Sept 2017Allowed
Ramjas Foundation Vs Union Of India & Ors
Delhi High Court · (2017) 09 DEL CK 0187
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5A, 6, 9, 10, 11, 18, 31, 31(2), 32, 33, 48(1)Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24, 24(1)(b), 24(2)
High Courts22 Sept 2017
Court On Its Own Motion (Air Pollution In Delhi) Vs Union Of India & Ors
Delhi High Court · (2017) 09 DEL CK 0186
High Courts22 Sept 2017Allowed
Devashish Garg Vs Directorate Of Revenue Intelligence & Ors
Delhi High Court · (2017) 09 DEL CK 0185
Code Of Criminal Procedure, 1973 — Section 102, 102(1), 104Passport Act, 1967 — Section 10, 10A, 10(1), 10(3)
High Courts22 Sept 2017
Ramesh Chander Vs Union Of India & Ors.
Delhi High Court · (2017) 09 DEL CK 0184
Constitution Of India, 1950 — Article 21, 41, 47