High Courts21 Sept 2017Disposed Of
Uttar Pradesh State Road Transport Corporation (UPSRTC) Vs Seema Devi & Ors
Delhi High Court · (2017) 09 DEL CK 0255
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,418 of 6,909
High Courts21 Sept 2017Disposed Of
National Insurance Co. Ltd Vs Mahalaxmi & Ors.
Delhi High Court · (2017) 09 DEL CK 0254
Code Of Civil Procedure, 1908 — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 3, 181
High Courts21 Sept 2017Disposed Of
New India Assurance Company Limited Vs Manju Devi & Ors.
Delhi High Court · (2017) 09 DEL CK 0253
High Courts21 Sept 2017Disposed Of
Jagat Singh Vs Ramesh Kumar & Ors
Delhi High Court · (2017) 09 DEL CK 0252
High Courts21 Sept 2017Disposed Of
Future Generali India Insurance Co Ltd Vs Anu Mishra & Ors
Delhi High Court · (2017) 09 DEL CK 0250
High Courts21 Sept 2017Disposed Of
Bajal Allianz General Insurance Company Limited Vs Urmila Das & Ors.
Delhi High Court · (2017) 09 DEL CK 0248
Motor Vehicles Act, 1988 — Section 163A
High Courts21 Sept 2017Dismissed
Director, C.S.E., M.C.D. Vs Sunil Kumar Verma @ Sonu
Delhi High Court · (2017) 09 DEL CK 0246
Motor Vehicles Act, 1988 — Section 166
High Courts21 Sept 2017Dismissed
Mohd. Irfan & Ors. Vs Abdul Wahab
Delhi High Court · (2017) 09 DEL CK 0245
Delhi Rent Control Act, 1958 — Section 14(1)(e), 14(6), 25B, 25B(2), 25B(4), 25B(8)
High Courts21 Sept 2017
M/S Tecnotree Convergence Private Limited Vs M/S Cellcast Interactive India Private Limited
Delhi High Court · (2017) 09 DEL CK 0244
High Courts21 Sept 2017Disposed Of
National Insurance Co. Ltd. Vs Albert Peter (Since Deceased Through Lrs) & Anr
Delhi High Court · (2017) 09 DEL CK 0243
High Courts21 Sept 2017Dismissed
United India Insurance Co. Ltd Vs Nirdesh & Ors
Delhi High Court · (2017) 09 DEL CK 0242
High Courts21 Sept 2017Disposed Of
Phool Singh Vs Rajasthan State Road Transport Corporation
Delhi High Court · (2017) 09 DEL CK 0240
High Courts21 Sept 2017Disposed Of
Vishal @ Aashu & Ors Vs State Nct Of Delhi & Ors
Delhi High Court · (2017) 09 DEL CK 0239
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 341, 354, 354D, 506, 509
High Courts21 Sept 2017Disposed Of
Nitin Gandhi & Ors Vs State & Anr
Delhi High Court · (2017) 09 DEL CK 0238
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 125, 482Indian Penal Code, 1860 — Section 406, 498A
High Courts21 Sept 2017Disposed Of
Kapoor Singh & Ors. Vs State & Anr
Delhi High Court · (2017) 09 DEL CK 0237
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 125, 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts21 Sept 2017Disposed Of
Mahboob @ Mahboob Khan Vs State Nct Of Delhi & Ors.
Delhi High Court · (2017) 09 DEL CK 0236
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 354, 406, 498A, 506, 509
High Courts21 Sept 2017Dismissed
Sulaiman Ahmadi Through Pairokar Poorvi Singh Vs State
Delhi High Court · (2017) 09 DEL CK 0235
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 376, 376D, 506
High Courts21 Sept 2017Dismissed
Hans Raj @ Bhola Vs State
Delhi High Court · (2017) 09 DEL CK 0234
Indian Penal Code, 1860 — Section 376(2)(i), 511Protection of Children from Sexual Offences Act, 2012 — Section 7, 8, 9, 9(m), 10Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts21 Sept 2017Disposed Of
Umesh Chitlangia Vs State & Anr
Delhi High Court · (2017) 09 DEL CK 0233
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307, 326, 354D, 506(1)Information Technology Act, 2008 — Section 66A
High Courts21 Sept 2017Allowed
Shalini Dhingra Vs State
Delhi High Court · (2017) 09 DEL CK 0232
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 10 Rule 2, Order 7 Rule 11, Order 7 Rule 11(a)Code Of Criminal Procedure, 1973 — Section 200, 482