High Courts20 Sept 2017Disposed Of
ICICI Lombard General Insurance Co. Ltd Vs Haseena Khatoon & Ors
Delhi High Court · (2017) 09 DEL CK 0336
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,420 of 6,909
High Courts20 Sept 2017Disposed Of
ICICI Lombard General Insurance Co. Ltd Vs Mithlesh Tiwari & Ors
Delhi High Court · (2017) 09 DEL CK 0335
Motor Vehicles Act, 1988 — Section 166
High Courts20 Sept 2017Disposed Of
Narender Singh Vs National Insurance Co Ltd
Delhi High Court · (2017) 09 DEL CK 0333
Code Of Civil Procedure, 1908 — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 166, 168(1)
High Courts20 Sept 2017Dismissed
Oriental Insurance Company Ltd Vs Rajender Singh & Ors.
Delhi High Court · (2017) 09 DEL CK 0332
High Courts20 Sept 2017Dismissed
Reliance General Insurance Co. Ltd Vs Mahesh Singh Solal @ Kailash Chand & Ors
Delhi High Court · (2017) 09 DEL CK 0330
High Courts20 Sept 2017Disposed Of
Rameshwar Dutt Sharma Vs Akash Pawar & Anr
Delhi High Court · (2017) 09 DEL CK 0329
High Courts20 Sept 2017
Ultratech Cement Ltd Vs Brys International Pvt. Ltd
Delhi High Court · (2017) 09 DEL CK 0283
High Courts20 Sept 2017Disposed Of
Santosh Singh Vs Ramesh Kumar & Anr. (The New India Assurance Co. Ltd.)
Delhi High Court · (2017) 09 DEL CK 0282
High Courts20 Sept 2017Dismissed
Virendra Jain Vs Enforcement Directorate Delhi Zonal Office Zone II New Delhi
Delhi High Court · (2017) 09 DEL CK 0281
Constitution Of India, 1950 — Article 21, 134, 141Indian Penal Code, 1860 — Section 120B, 420, 468, 477ACode Of Criminal Procedure, 1973 — Section 5, 439
High Courts20 Sept 2017Disposed Of
Hindustan Engineering & Industries Vs Adarsh Cement Products P. Ltd
Delhi High Court · (2017) 09 DEL CK 0280
High Courts20 Sept 2017Dismissed
Devender Kumar Vs Pushpa Rani & Ors
Delhi High Court · (2017) 09 DEL CK 0279
Hindu Adoption And Maintenance Act, 1956 — Section 18, 20
High Courts20 Sept 2017Dismissed
CT Mukesh Kumar Yadav Vs GNCT Of Delhi And Ors
Delhi High Court · (2017) 09 DEL CK 0278
Constitution Of India, 1950 — Article 311, 311(2), 311(2)(b), 311(3)Indian Penal Code, 1860 — Section 34, 171, 186, 302, 307, 353, 364A, 377, 395, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts20 Sept 2017
Prithvi Nath Pandey Vs Moti Lal Nehru College & Ors.
Delhi High Court · (2017) 09 DEL CK 0277
High Courts20 Sept 2017Disposed Of
Tumul Jain Vs Reliance Infratel Ltd
Delhi High Court · (2017) 09 DEL CK 0276
Arbitration And Conciliation Act, 1996 — Section 11
High Courts20 Sept 2017Dismissed
DD Global Capital Pvt.Ltd. & Ors Vs M/S S.E Investments Ltd
Delhi High Court · (2017) 09 DEL CK 0275
Arbitration And Conciliation Act, 1996 — Section 34, 34(2)Negotiable Instruments Act, 1881 — Section 138Evidence Act, 1872 — Section 65B
High Courts20 Sept 2017
GTM Builders & Promoters Pvtltd Vs SNEH Developers Pvt Ltd
Delhi High Court · (2017) 09 DEL CK 0274
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Arbitration And Conciliation Act, 1996 — Section 33, 34, 34(2)(b)
High Courts20 Sept 2017
M/S Goyal Fashions Ltd Vs M/S Shanti Vijay Jewellers &Anr
Delhi High Court · (2017) 09 DEL CK 0273
Negotiable Instruments Act, 1881 — Section 138
High Courts20 Sept 2017Dismissed
State (Nct Of Delhi) Vs Phool Chand
Delhi High Court · (2017) 09 DEL CK 0272
Indian Penal Code, 1860 — Section 354A, 509Code Of Criminal Procedure, 1973 — Section 164, 313Protection Of Children From Sexual Offences Act, 2012 — Section 11(1), 12
High Courts20 Sept 2017Dismissed
Elcee Plastic Industries & Ors. Vs Harkishan Dass (Since Deceased) Through Its Lrs.
Delhi High Court · (2017) 09 DEL CK 0271
Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 33Delhi Rent Control Act, 19858 — Section 2(i), 3, 3(i), 50Registration Act, 1908 — Section 20, 58