High Courts19 Sept 2017Disposed Of
Oriental Insurance Co. Ltd Vs Surender Kumar Devgun & Ors
Delhi High Court · (2017) 09 DEL CK 0342
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,422 of 6,909
High Courts19 Sept 2017Disposed Of
National Insurance Company Limited Vs Mamta & Ors
Delhi High Court · (2017) 09 DEL CK 0341
High Courts19 Sept 2017Disposed Of
Kiran Devi & Ors Vs Megma Hdi Gen Ins Co Ltd & Ors
Delhi High Court · (2017) 09 DEL CK 0340
High Courts19 Sept 2017Disposed Of
Iffco Tokio General Insurance. Co. Ltd Vs Tenzin Peldon & Ors.
Delhi High Court · (2017) 09 DEL CK 0339
Motor Vehicles Act, 1988 — Section 166
High Courts19 Sept 2017Disposed Of
Rajesh Kumar Vs Ashok Kumar & Ors
Delhi High Court · (2017) 09 DEL CK 0320
High Courts19 Sept 2017Dismissed
Union Of India & Ors. Vs Anand Prasad
Delhi High Court · (2017) 09 DEL CK 0319
Code Of Criminal Procedure, 1973 — Section 173Indian Penal Code, 1860 — Section 279, 338
High Courts19 Sept 2017Disposed Of
New India Assurance Co. Vs Amit Kumar & Ors
Delhi High Court · (2017) 09 DEL CK 0318
High Courts19 Sept 2017Disposed Of
Ram Singh Vs Umesh Prasad Yadav & Anr
Delhi High Court · (2017) 09 DEL CK 0317
High Courts19 Sept 2017
Global Infonet Distributi On Pvt. Ltd. Vs Center For Vocational And Entrepreneurship Studies
Delhi High Court · (2017) 09 DEL CK 0316
Negotiable Instruments Act, 1881 — Section 138
High Courts19 Sept 2017
Express House Keeper (P) Ltd. Vs Ensol Power (P) Ltd
Delhi High Court · (2017) 09 DEL CK 0315
High Courts19 Sept 2017
N. C. Jain Vs M/S S. N. G. Developers Ltd.
Delhi High Court · (2017) 09 DEL CK 0313
High Courts19 Sept 2017Dismissed
Jasmeet Kaur Vs Navtej Singh
Delhi High Court · (2017) 09 DEL CK 0312
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 7 Rule 11Guardians And Wards Act, 1890 — Section 7, 9, 9(1), 11, 25
High Courts19 Sept 2017Disposed Of
M/S Homeland Buildwell Private Ltd. Vs Sunil Sood
Delhi High Court · (2017) 09 DEL CK 0311
Arbitration And Conciliation Act, 1996 — Section 9, 17
High Courts19 Sept 2017Disposed Of
M/S Homeland Buildwell Private. Ltd. Vs Sunil Sood
Delhi High Court · (2017) 09 DEL CK 0310
Arbitration And Conciliation Act, 1996 — Section 11, 12
High Courts19 Sept 2017Dismissed
M/S Steel Authority Of India Ltd Vs M/S Engineering Project India Ltd
Delhi High Court · (2017) 09 DEL CK 0309
Arbitration And Conciliation Act, 1996 — Section 34, 36
High Courts19 Sept 2017Allowed
Jaideep Narang Vs State
Delhi High Court · (2017) 09 DEL CK 0308
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 302, 304B, 306, 498AEvidence Act, 1872 — Section 113A
High Courts19 Sept 2017Dismissed
Ravinder Singh @ Pappu Vs State (Nct Of Delhi)
Delhi High Court · (2017) 09 DEL CK 0307
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 376, 506
High Courts19 Sept 2017Disposed Of
Bharat Heavy Electricals Limited Vs Electricity Generation Incorporation & Ors
Delhi High Court · (2017) 09 DEL CK 0306
Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 10, Order 7 Rule 11, Order 6 Rule 17
High Courts19 Sept 2017Disposed Of
Swati Chhatre Vs State
Delhi High Court · (2017) 09 DEL CK 0305
Indian Succession Act, 1925 — Section 222, 232, 276, 278
High Courts19 Sept 2017Disposed Of
Digant Jain Vs Guru Gobind Singh Indraprastha University & Ors
Delhi High Court · (2017) 09 DEL CK 0304