High Courts19 Sept 2017
VIMAL KUMAR & ORS Vs THE STATE & ANR
Delhi High Court · (2017) 09 DEL CK 0024
Constitution of India, Article 226 - Power of High Courts to Issue certain writsCode of Criminal Procedure, 1973, Section 482, Section 125 - Savin
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Delhi High Court judgments
1,38,161 judgments · page 3,424 of 6,909
High Courts18 Sept 2017
Kal Airways Private Limited Vs Spicejet Limited & Anr
Delhi High Court · (2017) 09 DEL CK 0378
Arbitration And Conciliation Act, 1996 — Section 9, 17, 117
High Courts18 Sept 2017Disposed Of
Rohit Goswami Vs Ministry Of External Affairs And Anr
Delhi High Court · (2017) 09 DEL CK 0377
Constitution Of India, 1950 — Article 19(5), 19(6), 21Passports Act, 1967 — Section 10A, 10A(1), 10(3)(c)
High Courts18 Sept 2017Dismissed
M/S Epsilon Publishing House Pvt Ltd Vs Union Of India And Ors
Delhi High Court · (2017) 09 DEL CK 0375
Trade Marks Rules, 2002 — Rule 11(5), 64(1), 65, 66Trade Marks Rules, 2017 — Rule 10(5), 60Trade Marks Act, 1999 — Section 25, 25(2), 25(3), 25(4), 131
High Courts18 Sept 2017Dismissed
Kripa Shanker Vs Ld Central Information Commission And Ors
Delhi High Court · (2017) 09 DEL CK 0374
Right To Information Act, 2005 — Section 8, 18, 18(1)(a), 18(1)(b), 18(1)(c), 18(1)(d), 18(1)(e), 18(1)(f), 18(2), 19(3), 20, 20(1)
High Courts18 Sept 2017Dismissed
Sunstar Overseas Ltd. Vs Thai Airways International Ltd
Delhi High Court · (2017) 09 DEL CK 0372
High Courts18 Sept 2017Dismissed
Madhu Singh Vs State (Nct Of Delhi)
Delhi High Court · (2017) 09 DEL CK 0371
Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 120B, 174A, 201, 406, 409, 420
High Courts18 Sept 2017Disposed Of
Rajiv Joshi Vs Anand Swaroop
Delhi High Court · (2017) 09 DEL CK 0370
Arbitration And Conciliation Act, 1996 — Section 27
High Courts18 Sept 2017Disposed Of
Uttar Pradesh State Road Transport Corporation Vs Sabra & Anr
Delhi High Court · (2017) 09 DEL CK 0368
High Courts18 Sept 2017Disposed Of
National Insurance Co. Ltd Vs Mala Rani & Ors.
Delhi High Court · (2017) 09 DEL CK 0367
High Courts18 Sept 2017Disposed Of
Reliance General Insurance Company Ltd Vs Sumitra Devi & Ors
Delhi High Court · (2017) 09 DEL CK 0366
Code Of Civil Procedure, 1908 — Order 12 Rule 8
High Courts18 Sept 2017Dismissed
National Insurance Co. Ltd Vs Harvinder Suri & Ors
Delhi High Court · (2017) 09 DEL CK 0363
High Courts18 Sept 2017Disposed Of
ICICI Lombard Gen. Ins. Co. Ltd Vs Usha & Ors
Delhi High Court · (2017) 09 DEL CK 0362
High Courts18 Sept 2017Disposed Of
Gopal Vs New India Assurance Co Ltd & Ors
Delhi High Court · (2017) 09 DEL CK 0361
High Courts18 Sept 2017Disposed Of
Rajesh Sharma Vs Bses Yamuna Power Ltd. & Ors
Delhi High Court · (2017) 09 DEL CK 0359
Electricity Act, 2003 — Section 42(1), 43, 43(1)
High Courts18 Sept 2017Disposed Of
Bhagat Singh & Ors Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2017) 09 DEL CK 0358
Code Of Criminal Procedure, 1973 — Section 164, 482Indian Penal Code, 1860 — Section 323, 341, 354D, 506, 509
High Courts18 Sept 2017Disposed Of
Sourabh Sharma & Ors Vs State & Anr
Delhi High Court · (2017) 09 DEL CK 0357
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 354, 354A, 406, 498A
High Courts18 Sept 2017Disposed Of
Vodafone Mobile Services Ltd & Anr Vs State & Anr
Delhi High Court · (2017) 09 DEL CK 0356
Constitution Of India, 1950 — Article 226Electricity Act, 2003 — Section 135
High Courts18 Sept 2017Disposed Of
Damodar Karnani & Ors Vs State & Anr
Delhi High Court · (2017) 09 DEL CK 0355
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498A
High Courts18 Sept 2017Disposed Of
Ravinder Kumar @ Rinku & Ors Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2017) 09 DEL CK 0354
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 406, 498A