High Courts20 Sept 2017Dismissed
National Insurance Company Ltd. Vs Canara Bank And Ors
Delhi High Court · (2017) 09 DEL CK 0270
Code Of Civil Procedure, 1908 — Section 96
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Delhi High Court judgments
1,38,161 judgments · page 3,421 of 6,909
High Courts20 Sept 2017Allowed
Raj Kumar Anand Vs Union Of India & Ors
Delhi High Court · (2017) 09 DEL CK 0269
Central Civil Services (Revised Pay) Rules, 2008 — Rule 5, 6, 7, 7(1), 7A(i), 7A(ii), 11
High Courts20 Sept 2017Dismissed
Jawahar Lal Pandey Vs Ram Murti
Delhi High Court · (2017) 09 DEL CK 0268
Delhi Rent Control Act, 19858 — Section 14(1)(e), 14D, 19(2), 25B, 25B(5), 25B(8)
High Courts20 Sept 2017Disposed Of
Sushma Khanna Vs Rajwant Kaur
Delhi High Court · (2017) 09 DEL CK 0267
Delhi Rent Control Act, 19858 — Section 14(1)(e), 25B(8)
High Courts20 Sept 2017Dismissed
J K Kashyap Vs Rajiv Gupta & Anr
Delhi High Court · (2017) 09 DEL CK 0266
Evidence Act, 1872 — Section 92
High Courts20 Sept 2017Allowed
Archana Shastri Vs Union Of India And Ors
Delhi High Court · (2017) 09 DEL CK 0265
Payment Of Gratuity Act, 1972 — Section 7(3), 7(3A)Payment Of Gratuity (Amendment) Act, 2009 — Section 1, 2, 3
High Courts20 Sept 2017Allowed
Nawal Kishore Yadav Vs Union Of India & Ors
Delhi High Court · (2017) 09 DEL CK 0264
Constitution Of India, 1950 — Article 226
High Courts20 Sept 2017Dismissed
Vodafone India Ltd & Ors Vs Telecom Regulatory Authority Of India
Delhi High Court · (2017) 09 DEL CK 0263
Constitution Of India, 1950 — Article 14, 226Telecom Regulatory Authority Of India Act, 1997 — Section 11, 11(4), 12(1), 36General Clauses Act, 1897 — Section 23
High Courts20 Sept 2017Disposed Of
Baljit Vs Union Of India And Ors
Delhi High Court · (2017) 09 DEL CK 0262
Indian Penal Code, 1860 — Section 34, 323, 324Code Of Criminal Procedure, 1973 — Section 313
High Courts20 Sept 2017Dismissed
Avinash Rastogi Vs Sanjeev Sharma Through Legal Heirs
Delhi High Court · (2017) 09 DEL CK 0261
Code Of Civil Procedure, 1908 — Section 104, Order 37, Order 43 Rule 2, Order 37 Rule 3(5) Commercial Courts, Commercial Division And Commercial Appellate Division Of High Courts Act, 2015 — Section 13
High Courts20 Sept 2017Disposed Of
Rakesh Kumar Pachori Vs Union Of India And Ors
Delhi High Court · (2017) 09 DEL CK 0260
Multistate Cooperative Society Act, 2002 — Section 43(2)(a), 84
High Courts20 Sept 2017Disposed Of
Dimple Kapoor Vs ICICI Bank
Delhi High Court · (2017) 09 DEL CK 0259
High Courts20 Sept 2017Disposed Of
Rajesh Gems And Jewels Pvt Ltd. & Ors. Vs India Overseas Bank
Delhi High Court · (2017) 09 DEL CK 0258
High Courts20 Sept 2017Dismissed
State Vs Sachin
Delhi High Court · (2017) 09 DEL CK 0257
Indian Penal Code, 1860 — Section 341, 376, 376(2), 452, 506Code Of Criminal Procedure, 1973 — Section 164, 313, 378(1), 437AProtection Of Children From Sexual Offences Act, 2012 — Section 4, 8
High Courts20 Sept 2017Dismissed
State Vs Pradeep Kumar
Delhi High Court · (2017) 09 DEL CK 0256
Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 437AProtection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts20 Sept 2017Disposed off
ALOK BANSAL & ORS Vs GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ORS
Delhi High Court · (2017) 09 DEL CK 0027
Constitution of India, Article 226 -Indian Medical Council of India Act, 1956, Section 33, Section 20
High Courts20 Sept 2017
M/S D.P. AGARWAL PUBLICATIONS PVT. LTD Vs ASHISH KUMAR PANDEY
Delhi High Court · (2017) 09 DEL CK 0026
Code of Civil Procedure, 1908, Order 9Rule 13, Order 5Rule 20, Order 43(1)(d) -Companies Act, 1956,
High Courts19 Sept 2017Disposed Of
Royal Sundaram Alliance Insurance Co Ltd Vs Jagat Prasad & Ors
Delhi High Court · (2017) 09 DEL CK 0345
Code Of Civil Procedure, 1908 — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 166
High Courts19 Sept 2017Disposed Of
United India Insurance Co. Ltd. Vs Ravinder Kumar Sood & Ors
Delhi High Court · (2017) 09 DEL CK 0344
High Courts19 Sept 2017Disposed Of
Kishore Singh Vs Mithlesh Kumar & Ors
Delhi High Court · (2017) 09 DEL CK 0343