High Courts25 Sept 2017Allowed
Sabh Infrastructure Ltd. Vs Asstt. Commissioner Of Income Tax
Delhi High Court · (2017) 09 DEL CK 0130
Income Tax Act, 1961 — Section 131, 143(3), 147, 148, 151(1)
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,415 of 6,909
High Courts25 Sept 2017Disposed Of
Satish Chandra Yadav Vs Union Of India & Ors
Delhi High Court · (2017) 09 DEL CK 0129
Indian Penal Code, 1860 — Section 147, 148, 323, 324, 504, 506
High Courts25 Sept 2017Allowed
Pawan Vashisht Vs Sushil Vashisht & Ors
Delhi High Court · (2017) 09 DEL CK 0128
High Courts25 Sept 2017Dismissed
Sunil Gupta Vs Canara Bank And Anr
Delhi High Court · (2017) 09 DEL CK 0127
Income Tax Rules, 1961 — Rule 57, 58, 86, 87Code Of Civil Procedure, 1908 — Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 86Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 29
High Courts25 Sept 2017Dismissed
Neelam Kadyan Vs Naveen Dalal
Delhi High Court · (2017) 09 DEL CK 0126
Hindu Marriage Act, 1955 — Section 24
High Courts25 Sept 2017Disposed Of
Pramod Bhaichand Raisoni Vs Central Registrar Of Cooperative Socities And Anr
Delhi High Court · (2017) 09 DEL CK 0125
Multi-State Cooperative Societies Act, 2000 — Section 86
High Courts25 Sept 2017Dismissed
Michele Caboni Vs Union Of India And Anr
Delhi High Court · (2017) 09 DEL CK 0124
Patents Rules, 2003 — Rule 24B, 137, 138Patents Act, 1970 — Section 11B, 11B(1), 117A, 117A(1)
High Courts25 Sept 2017Dismissed
M/S. Ogene Systems India Ltd Vs Technology Development Board
Delhi High Court · (2017) 09 DEL CK 0123
Code Of Civil Procedure, 1908 — Order 12 Rule 6Arbitration And Conciliation Act, 1996 — Section 18, 25, 28(3), 31(3), 34, 37, 37(1)
High Courts25 Sept 2017Disposed Of
M/S Sharda Ispat Limited (SIL) Vs Union Of India & Ors
Delhi High Court · (2017) 09 DEL CK 0122
Insolvency And Bankruptcy Code, 2016 — Section 8(1), 31(1), 74, 242(1), 252
High Courts25 Sept 2017Dismissed
Bharat Heavy Electricals Limited Vs M/S Teknow Consultants & Engineers Pvt Ltd
Delhi High Court · (2017) 09 DEL CK 0121
Arbitration And Conciliation Act, 1996 — Section 34, 37, 37(1)
High Courts25 Sept 2017
Mahmood Farooqui Vs State (Govt Of Nct Of Delhi)
Delhi High Court · (2017) 09 DEL CK 0120
Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 90, 375, 375(d), 376, 376(1)Evidence Act, 1872 — Section 8, 65, 114, 118
High Courts25 Sept 2017Disposed Of
Vikas Kumar & Ors Vs State & Anr
Delhi High Court · (2017) 09 DEL CK 0119
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts25 Sept 2017Dismissed
B.P. Singh & Ors Vs MCD & Ors
Delhi High Court · (2017) 09 DEL CK 0118
Administrative Tribunals Act, 1985 — Section 22
High Courts25 Sept 2017
Mohd Anesur Rahaman Vs Mosarraf Hossain And Ors
Delhi High Court · (2017) 09 DEL CK 0117
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts25 Sept 2017Dismissed
MANJU SINGH Vs DHARAMVIR SINGH AND ANR
Delhi High Court · (2017) 09 DEL CK 0030
High Courts22 Sept 2017Dismissed
Sanjeev Kumar Sharma Vs Oriental Insurance Co Ltd & Ors.
Delhi High Court · (2017) 09 DEL CK 0211
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts22 Sept 2017Disposed Of
Bajaj Allianz General Insurance Co. Ltd. Vs Prem Kumar Ale & Ors.
Delhi High Court · (2017) 09 DEL CK 0209
High Courts22 Sept 2017Disposed Of
Narinder Kumar Vs Radha Devi & Ors.
Delhi High Court · (2017) 09 DEL CK 0207
High Courts22 Sept 2017Disposed Of
Adonis Limited Vs Narotam Sayal & Anr.
Delhi High Court · (2017) 09 DEL CK 0206
Code Of Civil Procedure, 1908 — Section 24(1)(b), 44A
High Courts22 Sept 2017Disposed Of
Rajeev Chabra & Ors Vs State & Anr
Delhi High Court · (2017) 09 DEL CK 0205
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 125, 482Indian Penal Code, 1860 — Section 34, 406, 498A