High Courts25 Oct 2017Dismissed
National Insurance Co. Ltd Vs Nirmala Devi & Anr
Delhi High Court · (2017) 10 DEL CK 0211
Employee"s Compensation Act, 1923 — Section 30Motor Vehicles Act, 1988 — Section 149
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,394 of 6,909
High Courts25 Oct 2017Dismissed
Dinesh Kumar Jain Vs Sanjeev Chaudhary
Delhi High Court · (2017) 10 DEL CK 0210
Code Of Civil Procedure, 1908 — Section 96Specific Relief Act, 1963 — Section 16(c)
High Courts25 Oct 2017Allowed
Future Generali India Insurance Co. Ltd. Vs Asha Devi & Ors
Delhi High Court · (2017) 10 DEL CK 0209
Workmen’s Compensation Rules, 1924 — Rule 32, 41Code Of Civil Procedure, 1908 — Order 47, Section 114Limitation Act, 1963 — Section 14(1)
High Courts25 Oct 2017Dismissed
National Marble & Sanitary Store V.V. . Vs M/S. Shalimar Paints Ltd.
Delhi High Court · (2017) 10 DEL CK 0208
Limitation Act, 1963 — Article 1, 113Code Of Civil Procedure, 1908 — Section 96Negotiable Instruments Act, 1881 — Section 138
High Courts25 Oct 2017
Vinod Rana Vs Sanjay Kumar Saraf
Delhi High Court · (2017) 10 DEL CK 0207
Code Of Civil Procedure, 1908 — Order 37, Section 115Negotiable Instruments Act, 1881 — Section 138
High Courts25 Oct 2017Disposed Of
Central Board Of Trustees Vs Indcon Projects & Equipments Ltd
Delhi High Court · (2017) 10 DEL CK 0206
Constitution Of India, 1950 — Article 227Employees’ Provident Fund & Miscellaneous Provisions Act, 1952 — Section 7I, 14B
High Courts25 Oct 2017Dismissed
Inderjeet Dugal Vs Gurdeep Singh
Delhi High Court · (2017) 10 DEL CK 0205
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)
High Courts25 Oct 2017
Shiv Kumar Verma Vs State
Delhi High Court · (2017) 10 DEL CK 0204
Indian Succession Act, 1925 — Section 218, 278
High Courts25 Oct 2017Dismissed
M/S Avalon Business Associates Vs Pr. Commissioner Of Income Tax-14 & Anr.
Delhi High Court · (2017) 10 DEL CK 0203
Income Tax Act, 1961 — Section 10B, 263
High Courts25 Oct 2017Dismissed
Satbir Singh Vs Ghanshyam Dass & Ors.
Delhi High Court · (2017) 10 DEL CK 0202
Constitution Of India, 1950 — Article 136Code Of Civil Procedure, 1908 — Order 22 Rule 9Delhi Land Reforms Act, 1954 — Section 85
High Courts25 Oct 2017Allowed
Samvardhana Motherson International Ltd Vs Assistant Commissioner Of Income Tax & Anr
Delhi High Court · (2017) 10 DEL CK 0201
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 10(34), 14A, 14A(2), 14A(3), 142(1), 143(2), 143(3), 147, 148, 263
High Courts25 Oct 2017Dismissed
Naresh Kumar Kapur Vs Union Of India And Ors
Delhi High Court · (2017) 10 DEL CK 0200
Constitution Of India, 1950 — Article 14Syndicate Bank Employee’s Pension Regulations, 1995 — Regulation 37Syndicate Bank (Officers’) Regulations, 1979 — Regulation 19
High Courts25 Oct 2017Disposed Of
Virender And Ors Vs South Delhi Municipal Corporation
Delhi High Court · (2017) 10 DEL CK 0199
Street Vendors (Protection Of Livelihood And Regulation Of Street Vending) Act, 2014 — Section 3(3)
High Courts25 Oct 2017Allowed
Capital Land Builder (P) Ltd. Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2017) 10 DEL CK 0198
Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2)Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(1), 24(2)Delhi Lands (Restrictions on Transfer) Act, 1972 — Section 4
High Courts25 Oct 2017Disposed Of
Libas Investments Private Limited Vs North Delhi Municipal Corporation
Delhi High Court · (2017) 10 DEL CK 0197
High Courts25 Oct 2017Disposed off
IN THE MATTER OF GIP INVESTMENT ADVISORS INDIA PRIVATE LIMITED (IN VOL. LIQN.) Vs NIL
Delhi High Court · (2017) 10 DEL CK 0022
Companies Act, 1956, Section 497, Section 516, Section 551, Section 497(6) - Final meeting and dissolution. - Notice by liquidator of his appointment.
High Courts25 Oct 2017Dismissed
M/S MANEESH PHARMACEUTICALS LTD. Vs SUSHIL KUMAR BUBNA
Delhi High Court · (2017) 10 DEL CK 0021
Code of Civil Procedure, 1908, Section 96 - Appeal from original decree
High Courts24 Oct 2017Dismissed
Jeet Singh & Ors Vs Union Of India & Ors
Delhi High Court · (2017) 10 DEL CK 0268
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 6, 7Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts24 Oct 2017Disposed Of
Raj Singh Vs Union Of India & Ors
Delhi High Court · (2017) 10 DEL CK 0267
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 18
High Courts24 Oct 2017Disposed Of
Court On Its Own Motion Vs State
Delhi High Court · (2017) 10 DEL CK 0266
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 395(2), 436, 437, 437(1), 437(1)(i), 437(1)(ii), 438, 439Code of Criminal Procedure, 1898 — Section 497(1)