High Courts25 Oct 2017Disposed Of
National Insurance Co Ltd Vs Keshav Mehto & Ors
Delhi High Court · (2017) 10 DEL CK 0249
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,393 of 6,909
High Courts25 Oct 2017Disposed Of
Indu Devi & Ors Vs Alisher & Ors
Delhi High Court · (2017) 10 DEL CK 0248
High Courts25 Oct 2017
Rakesh Jagmohan Pandey Vs M/S JVG Finance Ltd
Delhi High Court · (2017) 10 DEL CK 0247
Companies Act, 1956 — Section 531, 531A, 588(5)Reserve Bank Of India Act, 1934 — Section 45K, 45MB, 58B, 58C
High Courts25 Oct 2017Dismissed
Mohd. Ishtar @ Istak & Anr Vs State
Delhi High Court · (2017) 10 DEL CK 0246
Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374Indian Penal Code, 1860 — Section 34, 376, 376(2)(g), 506(2)
High Courts25 Oct 2017Dismissed
Vinod Kumar Vs State
Delhi High Court · (2017) 10 DEL CK 0245
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302, 323
High Courts25 Oct 2017Disposed Of
National Insurance Co. Ltd Vs Sanjay Kumar Virmani & Ors
Delhi High Court · (2017) 10 DEL CK 0226
Delhi Motor Accident Claims Tribunal’s Rules, 2008 — Rule 5(b)Code Of Civil Procedure, 1908 — Order 12 Rule 8
High Courts25 Oct 2017Disposed Of
TATA AIG General Insurance Co. Ltd Vs Ninder Kaur & Ors
Delhi High Court · (2017) 10 DEL CK 0225
High Courts25 Oct 2017Disposed Of
Reliance General Insurance Co. Ltd Vs Archana Saxena & Ors
Delhi High Court · (2017) 10 DEL CK 0224
High Courts25 Oct 2017Disposed Of
ICICI Lombard General Ins. Co. Ltd Vs Lallan Kumar & Ors
Delhi High Court · (2017) 10 DEL CK 0223
Motor Vehicles Act, 1988 — Section 140, 166Code Of Criminal Procedure, 1973 — Section 156(3), 195, 340Indian Penal Code, 1860 — Section 120B, 420, 468, 471
High Courts25 Oct 2017Disposed Of
Iffco Tokio Gen. Insurnace Co. Ltd Vs Ishlamuddin & Ors
Delhi High Court · (2017) 10 DEL CK 0222
High Courts25 Oct 2017Disposed Of
National Insurance Company Ltd. Vs Om Lata & Ors.
Delhi High Court · (2017) 10 DEL CK 0221
Code Of Civil Procedure, 1908 — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 3, 181
High Courts25 Oct 2017Dismissed
Nitin Mainy Vs EE Garrison Engineer (VI) Electrical Supply & Anr
Delhi High Court · (2017) 10 DEL CK 0220
Motor Vehicles Act, 1988 — Section 166
High Courts25 Oct 2017Dismissed
Pankaj Nailwal And Anr Vs Secretary General, Supreme Court Of India
Delhi High Court · (2017) 10 DEL CK 0219
Constitution Of India, 1950 — Article 146Right To Information Act, 2005 — Section 8(1)(j)Supreme Court Officers And Servants (Conditions Of Service And Conduct) Rules, 1961 — Rule 4, 5, 6, 9, 17, 18, 47, 48
High Courts25 Oct 2017Dismissed
Sudhir Kumar Tyagi And Ors Vs Supreme Court Of India And Anr
Delhi High Court · (2017) 10 DEL CK 0218
Constitution Of India, 1950 — Article 146Supreme Court Officers And Servants (Conditions Of Service And Conduct) Rules, 1961 — Rule 4, 5, 6, 9, 47
High Courts25 Oct 2017Disposed Of
Jatinder Singh Vs M/S Bhaiji Attarwale Perfumers(P) Ltd
Delhi High Court · (2017) 10 DEL CK 0217
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 6 Rule 17Trade Marks Act, 1999 — Section 27, 29
High Courts25 Oct 2017
Sangeeta Vs Alok Kumar Gupta & Ors
Delhi High Court · (2017) 10 DEL CK 0216
Code Of Civil Procedure, 1908 — Section 11, Order 39 Rule 1, Order 39 Rule 2, Order 1 Rule 10, Order 6 Rule 17
High Courts25 Oct 2017Dismissed
NTPC Limited Vs Jindal Itf Limited & Anr
Delhi High Court · (2017) 10 DEL CK 0215
Arbitration And Conciliation Act, 1996 — Section 9, 17, 17(1)(e), 37(2)(b)
High Courts25 Oct 2017
Asad Mueed Vs Bank Of India & Ors
Delhi High Court · (2017) 10 DEL CK 0214
Indian Penal Code, 1860 — Section 120B, 405, 420, 468, 477A
High Courts25 Oct 2017Dismissed
Vijay @ Bittu Vs State
Delhi High Court · (2017) 10 DEL CK 0213
Indian Penal Code, 1860 — Section 376(f), 376(2)(f)Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts25 Oct 2017Disposed Of
Andhra Education Society & Anr Vs Directorate Of Education & Anr
Delhi High Court · (2017) 10 DEL CK 0212
Delhi School Education Rules, 1973 — Rule 105