High Courts26 Oct 2017Dismissed
Manju Sipayya Vs Director Of Education And Ors
Delhi High Court · (2017) 10 DEL CK 0181
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,392 of 6,909
High Courts26 Oct 2017Disposed Of
Faqeer Mohammad Vs Jamia Millia Islamia And Anr
Delhi High Court · (2017) 10 DEL CK 0180
High Courts26 Oct 2017Dismissed
Collector Of Stamps/Sdm Vs Raman Kumar
Delhi High Court · (2017) 10 DEL CK 0179
Constitution Of India, 1950 — Article 227Indian Stamp Act, 1899 — Article 23, 23AIndian Stamp Act, 1899 — Section 33, 33(1), 47A, 47A(4), 56, 56(1)
High Courts26 Oct 2017Disposed Of
Suraj Munni & Anr Vs Sachin Bhatia & Anr
Delhi High Court · (2017) 10 DEL CK 0178
Employee"s Compensation Act, 1923 — Section 4(1B), 22, 30
High Courts26 Oct 2017Dismissed
Ramesh Kumar Verma Vs Kishore Kumar Arora
Delhi High Court · (2017) 10 DEL CK 0177
Delhi Rent Control Act, 1958 — Section 14(1)(e) , 25B(5), 25B(8)
High Courts26 Oct 2017Disposed Of
Rajiv Kumar Vs State Bank Of Patiala & Others
Delhi High Court · (2017) 10 DEL CK 0176
Code Of Civil Procedure, 1908 — Section 60(1), 60(1)(ccc)Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 19(12), 29
High Courts26 Oct 2017Allowed
Vishwa Ganga Btc Collage . Vs National Council For Teacher Education & Another
Delhi High Court · (2017) 10 DEL CK 0175
Constitution Of India, 1950 — Article 226National Council Of Teacher Education Act, 1993 — Section 14, 14(3)(b), 14(4), 18
High Courts26 Oct 2017Dismissed
BLS International Services Ltd. Vs Union Of India And Anr
Delhi High Court · (2017) 10 DEL CK 0174
Constitution Of India, 1950 — Article 14, 226
High Courts26 Oct 2017Disposed Of
ON Quest Merchandising India Pvt. Ltd. Vs Government Of Nct Of Delhi & Ors.
Delhi High Court · (2017) 10 DEL CK 0173
Constitution Of India, 1950 — Article 14, 19, 19(1)(g)Delhi Value Added Tax Rules, 2005 — Rule 22, 26, 26(1), 28, 28(3), 44Central Excise Rules, 1944 — Rule 10
High Courts26 Oct 2017Disposed Of
Pr. Commissioner Of Income Tax (Central)-2 Vs M/S Frontline Business Solutions Pvt. Ltd. & Ors.
Delhi High Court · (2017) 10 DEL CK 0172
Income Tax Act, 1961 — Section 234B, 234B(2A), 234B(2A)(b), 245C, 245D(1), 245D(4), 245D(6B)
High Courts26 Oct 2017Dismissed
Rohit Vs Union Of India And Ors
Delhi High Court · (2017) 10 DEL CK 0171
High Courts26 Oct 2017Dismissed
Sushma Singh Vs Union Of India & Ors
Delhi High Court · (2017) 10 DEL CK 0170
Central Civil Services (Pension) Rules, 1972 — Rule 54, 54(12), 54(12)(a)(i)Railway Family Pension Rules, 1964 — Rule 801
High Courts26 Oct 2017Disposed Of
Columbia Sportswear Company Vs Galaxy Footwear Pvt Ltd
Delhi High Court · (2017) 10 DEL CK 0169
Code Of Civil Procedure, 1908 — Order 39 Rule 4
High Courts26 Oct 2017
Subramanian Swamy & Anr. Vs Delhi Police & Ors.
Delhi High Court · (2017) 10 DEL CK 0026
Constitution of India, Article 226, Article 32 - Power of High Courts to Issue certain writs - Remedies for enforcement of rights conferred by this PartCode of Criminal Pro
High Courts26 Oct 2017Dismissed
JAVED ALI Vs STATE
Delhi High Court · (2017) 10 DEL CK 0025
Code of Criminal Procedure, 1973, Section 438 - Direction for grant of bail to person apprehending arrestIndian Penal Code, 1860, Section 420, Section
High Courts26 Oct 2017Disposed off
JVG FINANCE LTD. (IN LIQN.) Vs JVG FINANCING AND SERVICES LIMITED .
Delhi High Court · (2017) 10 DEL CK 0024
Companies Act, 1956, Section 433(e), Section 433(f), Section 439(b) - Circumstances in which company may be wound up by Tribunal - Circumstances in which company may be wo
High Courts26 Oct 2017Dismissed
SANGITA DEVI Vs STATE
Delhi High Court · (2017) 10 DEL CK 0023
Code of Criminal Procedure, 1973, Section 438 - Direction for grant of bail to person apprehending arrestIndian Penal Code, 1860, Section 34, Section
High Courts25 Oct 2017Dismissed
New India Assurance Co. Ltd. Vs Rekha Sharma & Ors
Delhi High Court · (2017) 10 DEL CK 0252
High Courts25 Oct 2017Dismissed
New India Assurance Co. Ltd. Vs Sunita Parcha & Ors.
Delhi High Court · (2017) 10 DEL CK 0251
High Courts25 Oct 2017Dismissed
National Insurance Company Ltd. Vs John M. Koshy & Ors.
Delhi High Court · (2017) 10 DEL CK 0250