COURT ARCHIVE

Delhi High Court judgments

1,38,161 judgments · page 3,390 of 6,909

High Courts27 Oct 2017Dismissed

National Highways Authority Of India Vs Punjab National Bank

Delhi High Court · (2017) 10 DEL CK 0152

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 10Arbitration And Conciliation Act, 1996 — Section 9, 9(2), 9(2)(d), 9(2)(e)

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High Courts27 Oct 2017Dismissed

Ram Kumar Vs Income Tax Officer, Ward-64(2) & Anr

Delhi High Court · (2017) 10 DEL CK 0151

Income Tax Act, 1961 — Section 10(37), 56(2)(viii), 56(ix), 143(1), 143(2), 143(3), 145A(b), 147, 148, 149, 151(2)Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 34

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High Courts27 Oct 2017Disposed Of

Anant Kumar And Ors Vs Union Of India Anr Ors

Delhi High Court · (2017) 10 DEL CK 0150

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High Courts27 Oct 2017Disposed Of

Dr. Anita Jain Vs Union Of India & Anr

Delhi High Court · (2017) 10 DEL CK 0149

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High Courts27 Oct 2017Dismissed

Jangumal Goyal & Anr Vs Govt. Of Nct Of Delhi & Ors

Delhi High Court · (2017) 10 DEL CK 0148

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 9Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)

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High Courts27 Oct 2017Dismissed

Vinod Kumar Dhall Vs Dharampal Dhall And Anr.

Delhi High Court · (2017) 10 DEL CK 0147

Code Of Civil Procedure, 1908 — Order 7 Rule 11Benami Transaction (Prohibition) Act, 1988 — Section 4

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High Courts27 Oct 2017Disposed Of

Sunil R. Masih Vs Umesh Kumar Gupta & Anr

Delhi High Court · (2017) 10 DEL CK 0146

Code Of Civil Procedure, 1908 — Order 2 Rule 2

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High Courts27 Oct 2017Dismissed

Dayawati Vs DDA

Delhi High Court · (2017) 10 DEL CK 0145

Delhi Development Act, 1957 — Section 22(i), 53BTransfer Of Property Act, 1882 — Section 54, 107Registration Act, 1908 — Section 17(1), 49

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High Courts27 Oct 2017Dismissed

Manjeet Kumar Vs North Delhi Power Ltd.

Delhi High Court · (2017) 10 DEL CK 0144

Code Of Civil Procedure, 1908 — Section 96Electricity Act, 2003 — Section 85(b)

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High Courts27 Oct 2017Dismissed

Omway Build Estate Pvt. Ltd. & Ors Vs Satyendra Jain

Delhi High Court · (2017) 10 DEL CK 0143

Code Of Criminal Procedure, 1973 — Section 281, 309, 313, 482Negotiable Instruments Act, 1881 — Section 138, 141

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High Courts27 Oct 2017

Deepak Bajpai Vs State (Govt. Of Nct Of Delhi)

Delhi High Court · (2017) 10 DEL CK 0142

Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 200, 202, 251, 317, 397, 401, 482Indian Penal Code, 1860 — Section 34, 35, 499, 500, 501, 502

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High Courts27 Oct 2017Allowed