High Courts30 Oct 2017Disposed Of
Babli Vs Bijendra Kumar & Ors.
Delhi High Court · (2017) 10 DEL CK 0093
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,388 of 6,909
High Courts30 Oct 2017Disposed Of
Parineeta (Minor Through Mother) Vs Harshit Kumar & Ors
Delhi High Court · (2017) 10 DEL CK 0092
High Courts30 Oct 2017Dismissed
Meena Devi & Anr. Vs Shiv Dutt & Ors
Delhi High Court · (2017) 10 DEL CK 0091
Motor Vehicles Act, 1988 — Section 95, 110, 166
High Courts30 Oct 2017Disposed Of
HDFC ERGO General Insurance Co Ltd Vs Asha Verma & Ors
Delhi High Court · (2017) 10 DEL CK 0090
High Courts30 Oct 2017Disposed Of
Suman & Ors Vs Madan Kumar & Ors
Delhi High Court · (2017) 10 DEL CK 0089
High Courts30 Oct 2017Disposed Of
Sukhbir Singh & Ors Vs ICICI Lombaard General Insurnace Co. Ltd.
Delhi High Court · (2017) 10 DEL CK 0088
High Courts30 Oct 2017Disposed Of
Om Prakash@ Sonu Vs Ram Mehar & Ors
Delhi High Court · (2017) 10 DEL CK 0087
High Courts30 Oct 2017Disposed Of
Oriental Insurance Co Ltd Vs Baij Nath Prasad & Ors
Delhi High Court · (2017) 10 DEL CK 0086
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts30 Oct 2017Disposed Of
Rekha Devi & Ors Vs Nand Kishore Jha & Ors
Delhi High Court · (2017) 10 DEL CK 0085
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts30 Oct 2017Dismissed
National Insurance Company Ltd Vs Vijay Kumar & Ors.
Delhi High Court · (2017) 10 DEL CK 0084
High Courts30 Oct 2017Dismissed
New India Assurance Co Ltd Vs Sonu @ Sophia & Ors
Delhi High Court · (2017) 10 DEL CK 0083
High Courts30 Oct 2017Disposed Of
National Insurance Co Ltd Vs Rattan Lal & Ors
Delhi High Court · (2017) 10 DEL CK 0082
High Courts30 Oct 2017Disposed Of
Shila & Anr Vs Jitender & Anr
Delhi High Court · (2017) 10 DEL CK 0081
High Courts30 Oct 2017Dismissed
Krishan Murari Mehra Vs State
Delhi High Court · (2017) 10 DEL CK 0076
Code Of Criminal Procedure, 1973 — Section 438Drugs and Cosmetics Act, 1940 — Section 18, 18(a), 18(c), 27, 27(b)(ii), 28Indian Penal Code, 1860 — Section 149
High Courts30 Oct 2017Disposed Of
Kewal Krishan Vs State Govt Of Nct Of Delhi
Delhi High Court · (2017) 10 DEL CK 0075
Code Of Criminal Procedure, 1973 — Section 41(1), 438, 482Indian Penal Code, 1860 — Section 34, 120B, 170, 419, 420, 467, 471
High Courts30 Oct 2017Disposed Of
Arun Kumar Vs State Of Nct Of Delhi
Delhi High Court · (2017) 10 DEL CK 0074
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 302, 307, 365Arms Act, 1959 — Section 25, 25(54), 27, 29
High Courts30 Oct 2017Dismissed
Shikha Raghav Vs State
Delhi High Court · (2017) 10 DEL CK 0073
Code Of Criminal Procedure, 1973 — Section 82, 83, 438Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts30 Oct 2017Dismissed
Ramesh Kumar Vs State Of Nct Of Delhi
Delhi High Court · (2017) 10 DEL CK 0072
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307
High Courts30 Oct 2017
M/S Orient Ceramics And Industries Ltd Vs Square Ceramic Private Ltd & Ors
Delhi High Court · (2017) 10 DEL CK 0071
Trademarks Act, 1999 — Section 21, 29, 64, 66, 73
High Courts30 Oct 2017Disposed Of
Innovators Facade Systems Pvt Ltd Vs Airport Authority Of India
Delhi High Court · (2017) 10 DEL CK 0070