High Courts30 Oct 2017

Jagbir Singh & Ors Vs Union Of India Through Lac & Anr

Delhi High Court · (2017) 10 DEL CK 0113

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts30 Oct 2017Disposed Of

Deep Kumar & Ors Vs Union Of India & Ors

Delhi High Court · (2017) 10 DEL CK 0112

Land Acquisition Act, 1894 — Section 4, 6Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(1)(b), 24(2)
High Courts30 Oct 2017Disposed Of

Prashant Tokas & Anr Vs Union Of India & Ors

Delhi High Court · (2017) 10 DEL CK 0111

Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(1), 24(2)
High Courts30 Oct 2017Partly Allowed

Ravi Vs State

Delhi High Court · (2017) 10 DEL CK 0109

Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374(2)Indian Penal Code, 1860 — Section 34, 300, 300(4), 302, 304I
High Courts30 Oct 2017Dismissed

Manoj Gupta Vs Munna Lal Sadh

Delhi High Court · (2017) 10 DEL CK 0101

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 7 Rule 14, Section 96Indian Contract Act, 1872 — Section 202
High Courts30 Oct 2017

Jain Riceland Pvt Ltd Vs Sagar Overseas

Delhi High Court · (2017) 10 DEL CK 0095

Code Of Civil Procedure, 1908 — Order 39 Rule 4Trademarks Act, 1999 — Section 2(zb), 2(zg), 9, 9(1)(a), 9(1)(b), 9(1)(c), 28, 29, 29(4), 30, 30(2)(a), 31(1), 35, 57, 124, 124(1)(a), 124(1)(a)(i), 124(1)(a)(ii), 124(5)