High Courts31 Oct 2017Allowed

Jai Singh & Ors. Vs Union Of India & Ors

Delhi High Court · (2017) 10 DEL CK 0056

Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31(1), 31(1), 32, 33Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts31 Oct 2017Allowed

Manjeet Kaur Vs Govt. Of Nct Of Delhi & Ors

Delhi High Court · (2017) 10 DEL CK 0054

Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts31 Oct 2017Disposed Of

Praveen Kumar & Anr Vs Union Of India & Ors

Delhi High Court · (2017) 10 DEL CK 0053

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 11A, 18, 31, 31(2), 32, 33Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2), 105
High Courts31 Oct 2017Dismissed

Manju Jain Vs Government Of Nct Delhi & Anr

Delhi High Court · (2017) 10 DEL CK 0048

Constitution Of India, 1950 — Article 265Delhi Stamp (Prevention Of Under-Valuation Of Instruments) Rules, 2007 — Rule 4Indian Stamp Act, 1899 — Section 27(3), 52
High Courts31 Oct 2017Dismissed

Gajraj Singh Vs Rajbir Singh Dhull & Ors

Delhi High Court · (2017) 10 DEL CK 0041

Code Of Civil Procedure, 1908 — Order 31 Rule 1Code Of Criminal Procedure, 1973 — Section 164, 311, 397Indian Penal Code, 1860 — Section 120B, 406, 409, 420