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Delhi High Court judgments

1,38,161 judgments · page 3,384 of 6,909

High Courts01 Nov 2017Dismissed

Ashapura Minechem Ltd. Vs Union Of India And Ors

Delhi High Court · (2017) 11 DEL CK 0779

Constitution Of India, 1950 — Article 14Sick Industrial Companies (Special Provisions) Repeal Act, 2003 — Section 4(b), 5(1)(d)Insolvency And Bankruptcy Code, 2016 — Section 31(1), 242, 242(1), 252
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High Courts01 Nov 2017Disposed Of

Krishan Kumar & Anr Vs Union Of India & Ors

Delhi High Court · (2017) 11 DEL CK 0777

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 18, 31, 31(2), 32, 33Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
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High Courts01 Nov 2017Allowed

Lalit Kumar Sharma & Ors Vs Union Of India & Ors

Delhi High Court · (2017) 11 DEL CK 0776

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 31, 31(2), 32, 33Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
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High Courts01 Nov 2017Disposed Of

Purhpa Sud Vs Govt. Of Nct & Ors

Delhi High Court · (2017) 11 DEL CK 0775

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
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High Courts01 Nov 2017Disposed off

KASHI RAM Vs UNION OF INDIA AND ORS.

Delhi High Court · (2017) 11 DEL CK 0001

Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
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High Courts31 Oct 2017Allowed

Sunil Kumar Vs State

Delhi High Court · (2017) 10 DEL CK 0059

Code Of Criminal Procedure, 1973 — Section 313, 437AIndian Penal Code, 1860 — Section 299(c), 300, 300(4), 302, 304, 304A
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