High Courts01 Nov 2017Disposed Of
Bajaj Allianz General Insurance Co. Ltd Vs Kamlesh & Ors
Delhi High Court · (2017) 11 DEL CK 0800
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,383 of 6,909
High Courts01 Nov 2017Disposed Of
Pravesh Kumar Kharbanda & Ors Vs Raj Singh & Ors
Delhi High Court · (2017) 11 DEL CK 0799
High Courts01 Nov 2017Disposed Of
Vinita Sharma & Anr Vs Bhagwan Dass & Ors
Delhi High Court · (2017) 11 DEL CK 0798
High Courts01 Nov 2017Disposed Of
Oriental Insurance Company Ltd Vs Shakuntala & Ors
Delhi High Court · (2017) 11 DEL CK 0797
High Courts01 Nov 2017Disposed Of
Kamal Bhasin Vs Radha Krishna Mathur & Anr
Delhi High Court · (2017) 11 DEL CK 0795
Right To Information Act, 2005 — Section 8(1), 8(1)(j), 19, 19(3)
High Courts01 Nov 2017Disposed Of
Top Forty Suspension Pvt. Ltd Vs Top Auto Pvt. Ltd
Delhi High Court · (2017) 11 DEL CK 0794
Code Of Civil Procedure, 1908 — Order 2 Rule 2
High Courts01 Nov 2017Disposed Of
Girish Kumar Vs Union Of India & Anr
Delhi High Court · (2017) 11 DEL CK 0793
High Courts01 Nov 2017Dismissed
Shobhit Srivastava & Ors Vs National Thermal Power Corporation (NDPC) Limited & Ors.
Delhi High Court · (2017) 11 DEL CK 0792
High Courts01 Nov 2017Allowed
Amresh Bajaj Vs National Hydro Electric Power Corporation
Delhi High Court · (2017) 11 DEL CK 0791
Code Of Civil Procedure, 1908 — Section 96, Order 7 Rule 7Transfer Of Property Act, 1882 — Section 113, 116Evidence Act, 1872 — Section 57, 114
High Courts01 Nov 2017Dismissed
Mohini Kohli Vs Satish Kumar Kohli & Ors
Delhi High Court · (2017) 11 DEL CK 0790
Code Of Civil Procedure, 1908 — Section 11, Order 1 Rule 8, Order 1 Rule 10, Order 7 Rule 11
High Courts01 Nov 2017Dismissed
Mool Chand Sharma Vs Delhi Prantiya Raigar Mandir
Delhi High Court · (2017) 11 DEL CK 0789
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(4), 25B(8)
High Courts01 Nov 2017Dismissed
Sheri Farid & Ors Vs Khilar Singh
Delhi High Court · (2017) 11 DEL CK 0788
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 115, Order 22, Order 22 Rule 10ALimitation Act, 1963 — Section 5
High Courts01 Nov 2017Disposed Of
Inner Trip Reiyukai International & Anr Vs Inner Trip Reiyukai International Society & Ors
Delhi High Court · (2017) 11 DEL CK 0787
Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 3
High Courts01 Nov 2017Dismissed
State Govt Of Nct Of Delhi Vs Ram Gopal
Delhi High Court · (2017) 11 DEL CK 0786
Code Of Civil Procedure, 1908 — Order 22 Rule 9Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 482
High Courts01 Nov 2017Disposed Of
M/S Dish Tv India Limited Vs Government Of Nct Of Delhi, & Ors
Delhi High Court · (2017) 11 DEL CK 0785
Delhi Value Added Tax Act, 2005 — Section 10(5)
High Courts01 Nov 2017
Aaxis Nano Technologies Pvt Ltd Vs Union Of India And Anr
Delhi High Court · (2017) 11 DEL CK 0784
High Courts01 Nov 2017Dismissed
Prem Singh Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0782
Land Acquisition Act, 1894 — Section 4, 6Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts01 Nov 2017Dismissed
Umesh Giri Vs State
Delhi High Court · (2017) 11 DEL CK 0781
Indian Penal Code, 1860 — Section 376DEvidence Act, 1872 — Section 114ACode Of Criminal Procedure, 1973 — Section 164, 173
High Courts01 Nov 2017Dismissed
Commissioner Of Customs Vs Emd Locomotive Technologies Pvt Ltd.
Delhi High Court · (2017) 11 DEL CK 0780
Customs Act, 1962 — Section 111(m), 125