High Courts03 Nov 2017
M/S. L’oreal Vs Yogesh Jethi & Another
Delhi High Court · (2017) 11 DEL CK 0703
Trade Marks Act, 1999 — Section 103, 104Copyright Act, 1957 — Section 63Evidence Act, 1872 — Section 65B
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,381 of 6,909
High Courts03 Nov 2017Allowed
Vivek Srivastava Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0702
Constitution Of India, 1950 — Article 14
High Courts03 Nov 2017
PAWAN KUMAR Vs CONSORTIUM FOR EDUCATIONAL COMMUNICATION
Delhi High Court · (2017) 11 DEL CK 0004
Constitution of India, 1950 — Article 226University Grants Commission Act, 1956 — Section 12(ccc)
High Courts03 Nov 2017Dismissed
VIVEK KOCHHER & ANR Vs M/S KYK CORPORATION LTD & ANR
Delhi High Court · (2017) 11 DEL CK 0003
Trademarks Act, 1999 — Section 2(1)(zg), 2(2)(c)(i), 18
High Courts02 Nov 2017Disposed Of
Central Secretariat Club Vs Geetam Singh
Delhi High Court · (2017) 11 DEL CK 0774
Limitation Act, 1963 — Article 137Constitution Of India, 1950 — Article 37, 38, 39, 40, 41, 42, 43, 47Industrial Disputes Act, 1947 — Section 33C, 33C(2)
High Courts02 Nov 2017Dismissed
D.T.C Vs Chander Singh
Delhi High Court · (2017) 11 DEL CK 0773
Constitution Of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17B
High Courts02 Nov 2017Allowed
M/S Arcadia Shares And Stock Brokers Pvt Ltd Vs Harmanprit Singh Sidhu
Delhi High Court · (2017) 11 DEL CK 0772
Indian Penal Code, 1860 — Section 120B, 420Arbitration And Conciliation Act, 1996 — Section 30
High Courts02 Nov 2017Disposed Of
Bajaj Allianz General Insurance Company Ltd. Vs Pooja & Ors
Delhi High Court · (2017) 11 DEL CK 0771
Motor Vehicles Act, 1988 — Section 140, 166, 168
High Courts02 Nov 2017Disposed Of
Cholamandalam Ms General Insurance Company Ltd Vs Master Tehseem @ Ahsen & Ors
Delhi High Court · (2017) 11 DEL CK 0770
High Courts02 Nov 2017Disposed Of
Yuvraj & Ors Vs Ramu Verma @ Rahul & Anr
Delhi High Court · (2017) 11 DEL CK 0769
Motor Vehicles Act, 1988 — Section 166
High Courts02 Nov 2017Disposed Of
National Insurance Co Ltd Vs Rama Devi & Ors
Delhi High Court · (2017) 11 DEL CK 0768
High Courts02 Nov 2017Disposed Of
Uttar Pradesh State Road Transport Corporation Vs Hadeesun Nisha & Ors
Delhi High Court · (2017) 11 DEL CK 0767
High Courts02 Nov 2017Disposed Of
Ram Niwas Tyagi Vs Surjeet Singh & Ors
Delhi High Court · (2017) 11 DEL CK 0766
High Courts02 Nov 2017Disposed Of
Oriential Insurance Co.Ltd. Vs Premo And Others
Delhi High Court · (2017) 11 DEL CK 0765
High Courts02 Nov 2017Disposed Of
National Insurance Co Ltd Vs Sumit Sharma & Anr
Delhi High Court · (2017) 11 DEL CK 0764
High Courts02 Nov 2017Disposed Of
Oriental Insurance Co. Ltd Vs Aanchal Verma & Ors
Delhi High Court · (2017) 11 DEL CK 0763
High Courts02 Nov 2017Disposed Of
New India Assurance Company Ltd Vs Bhawna Devi & Ors
Delhi High Court · (2017) 11 DEL CK 0762
High Courts02 Nov 2017Disposed Of
Vandana Sharma Vs Sarva Priya Parashar
Delhi High Court · (2017) 11 DEL CK 0761
Indian Penal Code, 1860 — Section 279, 337Motor Vehicles Act, 1988 — Section 166
High Courts02 Nov 2017Disposed Of
M/S Khemwals Store & Ors Vs Government Of Nct Of Delhi & Ors
Delhi High Court · (2017) 11 DEL CK 0760
Delhi Specified Articles (Regulations Of Distribution) Order, 1981 — Rule 3, 3(6), 3(6)(2), 3(6)(3), 3(6)(4), 3(6)(5)Essential Commodities Act, 1955 — Section 3(2)(d)
High Courts02 Nov 2017
J.H.Jewelers Vs Umed Chindaliya & Ors
Delhi High Court · (2017) 11 DEL CK 0759
Code Of Civil Procedure, 1908 — Order 14 Rule 1, Order 14 Rule 5