High Courts03 Nov 2017Disposed Of
ICICI Lombard General Insurance Co. Ltd. Vs Mahesh Kumar & Ors
Delhi High Court · (2017) 11 DEL CK 0726
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,380 of 6,909
High Courts03 Nov 2017Dismissed
Ram Lal Vs Govt. Of Nct Of Delhi & Anr
Delhi High Court · (2017) 11 DEL CK 0725
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 146, 147, 148, 149, 156, 160, 186, 307, 308, 309, 325, 332, 341, 353, 392, 427, 436, 506Central Excise Act, 1944 — Section 1, 14, 61
High Courts03 Nov 2017Dismissed
Vipin Kumar Vs State Of Delhi & Anr
Delhi High Court · (2017) 11 DEL CK 0724
Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 200, 251, 311, 482Negotiable Instruments Act, 1881 — Section 138, 141
High Courts03 Nov 2017Disposed Of
Hari Om Sharma Vs Bank Of Baroda And Ors
Delhi High Court · (2017) 11 DEL CK 0723
High Courts03 Nov 2017Dismissed
M.S. Gehlot Vs Bses Rajdhani Power Limited
Delhi High Court · (2017) 11 DEL CK 0722
Constitution Of India, 1950 — Article 226
High Courts03 Nov 2017Dismissed
Mohd. Irshad Vs Suresh Bala & Ors
Delhi High Court · (2017) 11 DEL CK 0721
Code Of Civil Procedure, 1908 — Section 11, Order 39 Rule 1, Order 39 Rule 2, Order 21 Rule 101
High Courts03 Nov 2017Allowed
Virender Kumar Gaur & Ors Vs Meera Biswas
Delhi High Court · (2017) 11 DEL CK 0720
Code Of Civil Procedure, 1908 — Section 96, Order 7 Rule 14
High Courts03 Nov 2017Disposed Of
Naresh Kumar Jain Vs S Shanmuga Sundaram
Delhi High Court · (2017) 11 DEL CK 0719
Code Of Civil Procedure, 1908 — Order 37 Rule 4Delhi Rent Control Act, 1958 — Section 14(1)(e), 14(7), 25B, 25B(5), 25B(8)
High Courts03 Nov 2017Dismissed
Savitri Sharma Vs Asha Rani & Ors
Delhi High Court · (2017) 11 DEL CK 0718
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts03 Nov 2017Dismissed
Rajni Bedi Vs Desh Raj Chopra And Anr
Delhi High Court · (2017) 11 DEL CK 0717
Limitation Act, 1963 — Article 59Code Of Civil Procedure, 1908 — Section 115
High Courts03 Nov 2017Dismissed
S. Amolak Singh Correct Name Amolak Raj Singh Vs Narender Kumar Dang
Delhi High Court · (2017) 11 DEL CK 0716
Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 41 Rule 27Delhi Rent Control Act, 1958 — Section 2(l), 14(1)(e), 25B, 25B(5), 25B(8)
High Courts03 Nov 2017Dismissed
Suman Lata Sharma Vs Vinod Kumar Sharma & Ors
Delhi High Court · (2017) 11 DEL CK 0715
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts03 Nov 2017Dismissed
State Govt Of Nct Of Delhi Vs Rameshwar Manna
Delhi High Court · (2017) 11 DEL CK 0714
Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 378(1)(a), 482Indian Penal Code, 1860 — Section 328, 376, 506
High Courts03 Nov 2017Dismissed
Sabarkantha Annuity Pvt. Ltd Vs National Highways Authority Of India
Delhi High Court · (2017) 11 DEL CK 0713
Constitution Of India, 1950 — Article 226
High Courts03 Nov 2017Dismissed
Pr. Commissioner Of Income Tax -9 Vs WSP Consultants India Pvt. Ltd
Delhi High Court · (2017) 11 DEL CK 0712
High Courts03 Nov 2017Dismissed
Ansal Housing & Construction Limited Vs Assistant Commissioner Of Income Tax
Delhi High Court · (2017) 11 DEL CK 0711
Income Tax Act, 1961 — Section 22, 23, 23(1), 23(1)(a), 23(1)(e), 23(1)(c), 23(2), 23(2)(a), 23(2)(b), 23(3), 23(3)(a), 23(4), 260A
High Courts03 Nov 2017Dismissed
HSIL Ltd. Vs Marvel Ceramics & Ors
Delhi High Court · (2017) 11 DEL CK 0710
Code Of Civil Procedure, 1908 — Section 20, Order 7 Rule 10, Order 7 Rule 11Trademarks Act, 1999 — Section 134, 134(1)(a), 134(1)(b), 134(1)(c), 134(2)Copyright Act, 1957 — Section 62, 62(2)
High Courts03 Nov 2017Dismissed
Jagdish Lohra Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0709
Constitution Of India, 1950 — Article 226Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(iii)
High Courts03 Nov 2017Allowed
Kamlesh Kumar Gupta Vs Ndmc And Ors
Delhi High Court · (2017) 11 DEL CK 0708
High Courts03 Nov 2017Allowed
Beena Gupta & Ors Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0707
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)