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Delhi High Court judgments

1,38,161 judgments · page 3,379 of 6,909

High Courts03 Nov 2017Dismissed

K.K. Sharma Vs State & Anr

Delhi High Court · (2017) 11 DEL CK 0744

Code Of Criminal Procedure, 1973 — Section 173(2), 228, 397, 482Indian Penal Code, 1860 — Section 405, 406, 409
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High Courts03 Nov 2017Dismissed

Vipin Kumar Vs State Of Delhi

Delhi High Court · (2017) 11 DEL CK 0742

Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 200, 251, 311, 482Negotiable Instruments Act, 1881 — Section 138, 141
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High Courts03 Nov 2017

Nokia Corporation & Ors Vs Movieexpress & Ors

Delhi High Court · (2017) 11 DEL CK 0740

Code Of Civil Procedure, 1908 — Order 39 Rule 2, Order 39 Rule 2ATrade Marks Act, 1999 — Section 28, 29(1), 29(4), 29(7), 29(8), 29(9)Contempt of Courts Act, 1971 — Section 12
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High Courts03 Nov 2017Dismissed

Babli Pandey Vs State & Anr

Delhi High Court · (2017) 11 DEL CK 0738

Code Of Criminal Procedure, 1973 — Section 397(1), 401, 482Indian Penal Code, 1860 — Section 34, 341, 409, 451, 506, 509, 511
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High Courts03 Nov 2017Dismissed

Ranjeet Kumar @ Jeetu Vs State

Delhi High Court · (2017) 11 DEL CK 0737

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 341, 354, 363, 451Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 8
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